High Courts09 Feb 2012Allowed
Maya Choudhary (Smt.) Vs State of MP. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 895 : (2012) 5 MPHT 240
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40, 92
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 88 of 98
High Courts09 Feb 2012
Girraj Bansal Vs Omprakash Agrawal and Another
Madhya Pradesh High Court · (2012) 5 MPHT 470 : (2013) 1 MPLJ 307
High Courts09 Feb 2012
Mahaveer Kumar Jain Vs Atal Bihari Tamrakar
Madhya Pradesh High Court · (2012) 5 MPHT 160
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 6 Rule 17Evidence Act, 1872 — Section 65
High Courts08 Feb 2012Allowed
Nitu Agrawal Vs Shireesh Agrawal
Madhya Pradesh High Court · (2012) ILR (MP) 1129 : (2012) 2 MPHT 331 : (2012) 2 MPLJ 543
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 19, 19(i), 19(iii)
High Courts08 Feb 2012Allowed
Gandharv Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 02 MP CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374Penal Code, 1860 (IPC) — Section 323, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts08 Feb 2012Dismissed
Babloo Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 190 ECR 107
Criminal Procedure Code, 1973 (CrPC) — Section 482Madhya Pradesh Excise Act, 1915 — Section 34(2), 39, 7
High Courts08 Feb 2012
Sadhana Tripathi Vs Banarasi Devi
Madhya Pradesh High Court · (2012) 2 MPHT 328 : (2012) 2 MPLJ 527
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A, Order 43 Rule 1
High Courts08 Feb 2012Allowed
Union of India Vs Dr. Raghunath Paprikar and Another
Madhya Pradesh High Court · (2012) 1 JLJ 435 : (2012) 2 MPHT 381
High Courts08 Feb 2012
Ramveer Singh Tomar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1134
Constitution of India, 1950 — Article 226Madhya Pradesh Agriculture (Horticulture) Non-Gazetted (Non-Ministerial) Service Recruitment Rules, 1987 — Rule 11Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12(4)
High Courts08 Feb 2012
Smt. Pushpa Agrawal Vs Omprakash Agrawal and Others
Madhya Pradesh High Court · (2012) 5 MPHT 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2(h)
High Courts08 Feb 2012
Ramveer Singh Tomar and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) 2 JLJ 307
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012Dismissed
Jaiprakash Associates Limited Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 57 VST 470
Central Sales Tax Act, 1956 — Section 8(4), 8(5)Finance Act, 2002 — Section 152
High Courts07 Feb 2012Dismissed
Digi Cable Network Private Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2013 MP 36
Constitution of India, 1950 — Article 14, 19(1)(g), 246, 265Finance Act, 1994 — Section 65(105)Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011 — Section 10, 2(1)(a), 2(1)(e), 3, 4
High Courts07 Feb 2012
Mahesh Mishra Vs Munish Gupta and Others
Madhya Pradesh High Court · (2012) ILR (MP) 833 : (2012) 2 MPHT 270
Criminal Procedure Code, 1973 (CrPC) — Section 200, 242, 243, 244, 245Trade Marks Act, 1999 — Section 103
High Courts07 Feb 2012Dismissed
Subhashchandra Joshi Vs State of M.P.
Madhya Pradesh High Court · (2012) 3 JLJ 313
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 114, 133Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts07 Feb 2012Allowed
Ramanand Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 02 MP CK 0108
Constitution of India, 1950 — Article 14, 16
High Courts07 Feb 2012
Narayan Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) ILR (MP) 796 : (2012) 2 MPHT 274 : (2012) 1 MPJR 81
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 2012Allowed
Dhirendra Singh Pawar and another Vs Dharmendra Singh Sikarwar and another
Madhya Pradesh High Court · (2012) 02 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 397, 401, 482Penal Code, 1860 (IPC) — Section 307, 394
High Courts07 Feb 2012Dismissed
Surijbal Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 2 MPHT 472
Madhya Pradesh Financial Code — Rule 84, 85
High Courts07 Feb 2012
Gyan Chand Jain Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 02 MP CK 0062