High Courts14 Mar 2012Allowed
Bijju @ Brajesh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 03 MP CK 0084
Penal Code, 1860 (IPC) — Section 307, 324
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 80 of 98
High Courts14 Mar 2012Dismissed
Dr. Deshraj Jain Vs State of M.P.
Madhya Pradesh High Court · (2012) 3 MPHT 154
Dentists Act, 1948 — Section 27(2), 3, 3(d), 6, 6(1)
High Courts14 Mar 2012Dismissed
Azij Khan Pathan Vs State of M.P.
Madhya Pradesh High Court · (2012) 3 MPHT 158
Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(1), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b), 32A, 8Penal Code, 1860 (IPC) — Section 395
High Courts13 Mar 2012
Mahyco Seeds Ltd. Vs State of MP and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0105
Constitution of India, 1950 — Article 141Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19, 59
High Courts13 Mar 2012Allowed
Pappu alias Satyendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 03 MP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts13 Mar 2012Dismissed
Vijay @ Chandra Vijay Gupta Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1681
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323
High Courts13 Mar 2012Allowed
Hanumant Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 5 MPHT 162
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
High Courts13 Mar 2012Dismissed
State of Madhya Pradesh Vs Narbada Prasad
Madhya Pradesh High Court · (2013) 2 DMC 54
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 107, 108, 306
High Courts12 Mar 2012Allowed
Mohani Mehrotra (Smt.) Vs Smt. Shilpi Mehrotra
Madhya Pradesh High Court · (2012) ILR (MP) 1099
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 362Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 178(c), 34, 482, 498A
High Courts12 Mar 2012Allowed
Preetam Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1509 : (2012) 2 MPLJ 598
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts12 Mar 2012
Anil Kumar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 3 MPHT 521
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts12 Mar 2012
Pankaj Mehrotra and Another Vs Smt. Shilpi Mehrotra and Another
Madhya Pradesh High Court · (2012) 5 MPHT 229
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 178(c), 362, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts12 Mar 2012
Bharti AXA General Insurance Co. Ltd. Vs Shanti and Others
Madhya Pradesh High Court · (2013) 1 ACC 737 : (2013) ACJ 103
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 147, 149, 166, 167Workmens Compensation Act, 1923 — Section 3(5)
High Courts07 Mar 2012Dismissed
Ibrahim through LRs Salim through LRs Smt. Mana Bee and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 03 MP CK 0115
High Courts07 Mar 2012
Siddhanath Vs Ramkaniyabai and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0114
High Courts07 Mar 2012Dismissed
Santosh Kumar Chopra and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1852
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Mar 2012Dismissed
The State of M.P. Vs Radhey Shyam
Madhya Pradesh High Court · (2012) 03 MP CK 0094
Penal Code, 1860 (IPC) — Section 405, 406
High Courts07 Mar 2012Dismissed
Munnalal Dandotiya Vs Surendra Nath alias Babulal and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0088
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 59
High Courts07 Mar 2012Dismissed
Smt. Hanjabai and Others Vs Smt. Sumitra @ Urmilabai and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0086
High Courts07 Mar 2012Dismissed
Surendra Singh and Others Vs Narendra Singh and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0085