High Courts29 Mar 2012
Prakash Parmar Vs Government of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPLJ 539 : (2013) 3 SCT 448
Madhya Pradesh Civil Services (Medical Attendance) Rules, 1958 — Rule 4(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 76 of 98
High Courts29 Mar 2012Dismissed
Smt. Laxmibai Solanki Vs CPPC (Centralized Pension Processing Centre) and Others
Madhya Pradesh High Court · (2012) 134 FLR 183
High Courts28 Mar 2012
R.K. Upadhyay Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 3 JLJ 184 : (2012) 3 MPHT 456
Constitution of India, 1950 — Article 21, 37, 38(1), 39, 41
High Courts28 Mar 2012
State of M.P. Vs Jaheer Khan
Madhya Pradesh High Court · (2013) 3 Crimes 75
Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1), 7(1)
High Courts28 Mar 2012Dismissed
Annu @ Anil Vs Rajesh and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1460
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts28 Mar 2012Allowed
Amar Modi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0130
Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248
High Courts28 Mar 2012Dismissed
State of Madhya Pradesh Vs Kanhaiyalal and Another
Madhya Pradesh High Court · (2012) 03 MP CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 41(2), 42, 50, 55
High Courts28 Mar 2012Allowed
Maa Kaila Devi Enterprises Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 4 MPHT 263 : (2012) 2 MPLJ 562
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 35Madhya Pradesh Land Revenue Code, 1959 — Section 155, 237, 248, 41
High Courts28 Mar 2012Allowed
Mohd. Zakaria Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0118
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts28 Mar 2012
Avi Smriti Patanka Pathology Laboratory Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 03 MP CK 0097
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts28 Mar 2012
Smt. Urmila Phalke and another Vs Sate of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 03 MP CK 0096
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts28 Mar 2012Allowed
Sanjay Gupta Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 03 MP CK 0076
Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248
High Courts28 Mar 2012Allowed
Narayandas Chaudhary Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 03 MP CK 0075
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts28 Mar 2012Allowed
Mukesh Vs State of M.P.
Madhya Pradesh High Court · (2012) 03 MP CK 0072
Arms Act, 1959 — Section 25(1B), 25(1B)(A), 25(A), 27Criminal Procedure Code, 1973 (CrPC) — Section 357, 374Penal Code, 1860 (IPC) — Section 307, 34
High Courts28 Mar 2012Allowed
Ramesh Khanduja Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 03 MP CK 0067
Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248
High Courts28 Mar 2012Allowed
Govindsingh, Jagannath, Umrao and Mohan Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 03 MP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 357, 374Penal Code, 1860 (IPC) — Section 426Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1)(5)
High Courts28 Mar 2012Allowed
Mukesh and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 03 MP CK 0047
Arms Act, 1959 — Section 25(1B), 25(1B)(B)Criminal Procedure Code, 1973 (CrPC) — Section 374, 427Penal Code, 1860 (IPC) — Section 224, 225, 294, 307, 332
High Courts28 Mar 2012Dismissed
Fagnu Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1699
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 2012Dismissed
Kamaldas Bairagi Vs Badrilal and Others
Madhya Pradesh High Court · (2012) 1 JLJ 401
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Mar 2012Allowed
State of Madhya Pradesh Vs People's University and Another
Madhya Pradesh High Court · (2012) 03 MP CK 0024
Madhya Pradesh Niji Vishwa Vidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007 — Section 35