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Madhya Pradesh High Court judgments, 2012

1,943 judgments · page 25 of 98

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High Courts21 Sept 2012Dismissed

M/s Shapers Construction Ltd. Vs State of M.P. and others

Madhya Pradesh High Court · (2012) 09 MP CK 0275

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012

Dharmendra Singh and Others Vs Principal Secretary State of M.P. and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0274

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High Courts21 Sept 2012

M/s R.K. Patel and Co. Vs Indore Development Authority

Madhya Pradesh High Court · (2012) 09 MP CK 0273

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High Courts21 Sept 2012Dismissed

Kalabai Jaiswal Vs District Collector State of M.P. and Another

Madhya Pradesh High Court · (2012) 09 MP CK 0272

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012Allowed

Ashok Vs Dharamwati Devi

Madhya Pradesh High Court · (2013) 2 MPLJ 582 : (2012) 4 MPLJ 560

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
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High Courts21 Sept 2012Dismissed

Pramod Kumar Barua Vs State of M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0262

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High Courts21 Sept 2012

Secretary M.P. State Electricity Board and Others Vs Sukhaveer Singh Saluja

Madhya Pradesh High Court · (2012) 09 MP CK 0256

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High Courts21 Sept 2012Dismissed

Ratan Kumre Vs Principal Secretary State of M.P. and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0221

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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High Courts21 Sept 2012Dismissed

Chatur Singh Vs State of M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0216

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012Dismissed

Charan Singh Shakya Vs State of M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0215

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 188
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High Courts21 Sept 2012

Smt. Vijay Laxmi Bhati Vs The Project Officer and three others

Madhya Pradesh High Court · (2012) 09 MP CK 0207

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012

Shiromani Jain Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0190

Prevention of Corruption Act, 1988 — Section 13(1)(c)
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High Courts21 Sept 2012Allowed

Victoria College of Education Vs State of M.P. and others

Madhya Pradesh High Court · (2012) 09 MP CK 0189

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012Allowed

Secretary Krishi Upaj Mandi Vs Pritam Kumar Choubey

Madhya Pradesh High Court · (2012) 09 MP CK 0188

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High Courts21 Sept 2012Dismissed

Bansal Infratech Synergies India Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 293 : (2013) 1 MPHT 322

Constitution of India, 1950 — Article 226, 227
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High Courts21 Sept 2012

Ramesh Harijan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0116

Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts21 Sept 2012

Kissu and another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0115

Penal Code, 1860 (IPC) — Section 302, 304, 323
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High Courts21 Sept 2012Allowed

Ram Sewak Tiwari Vs M.P. Road Transport Corporation and others

Madhya Pradesh High Court · (2013) 1 LLJ 217

Constitution of India, 1950 — Article 226
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High Courts21 Sept 2012Dismissed

Ran Singh Dawar Vs Commissioner The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0112

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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High Courts21 Sept 2012

Siyaram Yadav Vs State of M.P.

Madhya Pradesh High Court · (2012) 09 MP CK 0108

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