High Courts01 Feb 2011Dismissed
Om Prakash Koshta Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 02 MP CK 0075
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 52 of 57
High Courts01 Feb 2011Allowed
Ajab Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2011) 5 MPHT 304
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 109, 363, 366, 376
High Courts01 Feb 2011Allowed
Rajesh Vishwakarma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 02 MP CK 0059
Essential Commodities Act, 1955 — Section 3, 7Madhya Pradesh Sugar Dealers Licensing Order, 1963 — Section 3(3)
High Courts01 Feb 2011Allowed
Neki Bai Vs Mithlesh and Others
Madhya Pradesh High Court · (2011) 2 MPHT 336 : (2011) 1 MPLJ 659
Constitution of India, 1950 — Article 226Madhya Pradesh Nirwachan Niyam, 1995 — Rule 80Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
High Courts01 Feb 2011Dismissed
Raju and Others Vs Awdesh and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1480
Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 2(1)
High Courts01 Feb 2011Allowed
Smt. Triveni Bai Gupta Vs Smt. Vimla Devi Jain and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1387 : (2011) 2 MPHT 87 : (2011) 2 MPJR 160 : (2011) 2 RCR(Rent) 438
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 141Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 10(4), 34, 35
High Courts31 Jan 2011Dismissed
Seema Pathak (DR.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1675
Constitution of India, 1950 — Article 14, 16
High Courts31 Jan 2011Dismissed
Ashok Kumar Bagdi Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1668
High Courts31 Jan 2011
Sukesh and Rup Singh Vs State of M.P. thro' P.S. Vijay Nagar
Madhya Pradesh High Court · (2011) ILR (MP) 2063 : (2011) 2 MPHT 294
Criminal Procedure Code, 1973 (CrPC) — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts31 Jan 2011Dismissed
Ramcharan Vs State of M.P.
Madhya Pradesh High Court · (2011) 1 Crimes 641 : (2011) ILR (MP) 1418 : (2011) 2 MPHT 499 : (2011) 8 RCR(Criminal) 2485
Arms Act, 1959 — Section 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(2), 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Jan 2011
Pappu @ Shiv Narayan and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0038
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts31 Jan 2011Dismissed
Mukesh Birthare Vs Deepa Sharma
Madhya Pradesh High Court · (2012) 3 BC 36 : (2011) CriLJ 2381 : (2012) 1 Crimes 594 : (2011) ILR (MP) 1777 : (2011) 2 MPHT 314 : (2012) 1 RCR(Civil) 68 : (2012) 1 RCR(Civil) 68 : (2011) 4 RCR(Criminal) 857 : (2011) 4 RCR(Criminal) 857
Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 219(1), 220(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2011Dismissed
Mahendra Kumar Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1843
High Courts31 Jan 2011Allowed
Maytas Infra Ltd. Vs M.P.S.E.B. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 939(1)
Constitution of India, 1950 — Article 14, 19, 21
High Courts31 Jan 2011Allowed
Jallo @ Jille Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 1 Crimes 643 : (2011) 2 JLJ 60 : (2011) 2 MPHT 102 : (2011) 8 RCR(Criminal) 2487
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Penal Code, 1860 (IPC) — Section 307
High Courts29 Jan 2011
R.S. Avtar Singh and Co. Vs Vindyachal Air Products Pvt. Ltd.
Madhya Pradesh High Court · AIR 2011 MP 148 : (2011) 1 MPLJ 592
Arbitration and Conciliation Act, 1996 — Section 15, 16, 17, 18, 19Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 18(2), 19, 21(1)
High Courts28 Jan 2011Dismissed
Dinanath Bende Vs M.P. Financial Corporation and Others
Madhya Pradesh High Court · (2011) 01 MP CK 0072
High Courts28 Jan 2011Allowed
Prithvivallabh and Others Vs Chandrakishore Vyas and Others
Madhya Pradesh High Court · (2011) ILR (MP) 997 : (2011) 1 MPLJ 700
Bhopal State Land Revenue Act, 1932 — Section 2(15)Madhya Pradesh Land Revenue Code, 1959 — Section 158(1)Madhya Pradesh Public Trust Act, 1951 — Section 4
High Courts28 Jan 2011Allowed
The Commissioner of Central Excise and Others Vs Ram Kumar Aggrawal
Madhya Pradesh High Court · (2012) 280 ELT 13 : (2011) ILR (MP) 877
Customs Act, 1962 — Section 110, 110(1), 110(2), 124, 153
High Courts28 Jan 2011
Leelawatibai (deceased) through L.Rs. Mahendra Kumar and Others Vs Radhakishan (deceased) through L.Rs. Smt. Sajjanbai and Others
Madhya Pradesh High Court · AIR 2011 MP 126 : (2011) ILR (MP) 1068 : (2011) 2 JLJ 47 : (2011) 3 MPHT 145 : (2011) 1 MPLJ 636 : (2012) 1 RCR(Rent) 40
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Madhya Pradesh Accommodation Control Rules, 1966 — Rule 16Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E, 23J