High Courts04 Mar 2011Allowed

Rajendra Prasad Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) CriLJ 4675

Criminal Procedure Code, 1973 (CrPC) — Section 313Madhya Pradesh Land Revenue Code, 1959 — Section 125Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20(1), 7
High Courts01 Mar 2011

Geeta and Others Vs Parvat Singh and Others

Madhya Pradesh High Court · (2012) ACJ 220 : (2012) 4 TAC 177

Motor Vehicles Act, 1939 — Section 110A, 92AMotor Vehicles Act, 1988 — Section 163A, 166, 167Workmens Compensation Act, 1923 — Section 3, 3(1)