High Courts18 May 2011Allowed
Pratap Singh Vs Mangal Khan and Another
Madhya Pradesh High Court · (2011) ILR (MP) 2806
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 36 of 57
High Courts16 May 2011Dismissed
Smt. Sapna Jotwani Vs Ghanshyam Singh Patel
Madhya Pradesh High Court · (2011) 05 MP CK 0040
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 May 2011Dismissed
Umaraon Singh Vs District Collector
Madhya Pradesh High Court · AIR 2012 MP 65 : (2011) 2 MPLJ 657
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 3, 39
High Courts13 May 2011Dismissed
R.P. Dewangan Vs State of M.P.
Madhya Pradesh High Court · (2011) 3 MPHT 438
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Judges (Protection) Act, 1985 — Section 2, 3Madhya Pradesh Re-organisation Act, 2000 — Section 68, 69
High Courts13 May 2011Allowed
Atul Shrivastava Vs Smt. Aparna Shrivastava and Others
Madhya Pradesh High Court · (2011) 3 MPHT 362
Criminal Procedure Code, 1973 (CrPC) — Section 311, 391, 482, 91Penal Code, 1860 (IPC) — Section 498A, 506B
High Courts13 May 2011Dismissed
M.P. State Road Transport Corporation and Others Vs Super Stone Rubber Industries
Madhya Pradesh High Court · (2011) ILR (MP) 2194 : (2011) 4 MPHT 360
Civil Procedure Code, 1908 (CPC) — Section 96Sales of Goods Act, 1930 — Section 37, 37(2), 37(4)
High Courts13 May 2011
Dr. Ramesh Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 05 MP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Drugs and Cosmetics Rules, 1945 — Rule 2Madhya Pradesh Upcharyagriha Tatha Rujopchar Sambandhi Sthapnaaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973 — Section 2A
High Courts13 May 2011Dismissed
Smt. Santosh Jain and Others Vs Salim Khan and Others
Madhya Pradesh High Court · (2012) CriLJ 48 : (2011) 4 MPLJ 170
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(6), 146Penal Code, 1860 (IPC) — Section 302
High Courts12 May 2011Allowed
Kishnu Alias Kishanbihari Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 2049
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Penal Code, 1860 (IPC) — Section 212, 216
High Courts12 May 2011Allowed
Kamal Singh and Another Vs Roop Singh (since dead) through L.Rs and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1731 : (2011) 3 MPHT 528
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 100
High Courts11 May 2011Allowed
Raju Alias Rajesh Avlani and Another Vs State of M.P.
Madhya Pradesh High Court · (2011) 3 JLJ 73
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 May 2011Dismissed
Kamalkant Goyal and Others Vs Lupin Laboratories Limited
Madhya Pradesh High Court · (2011) ILR (MP) 2191 : (2011) 4 MPHT 364
Civil Procedure Code, 1908 (CPC) — Section 96Companies Act, 1956 — Section 111, 84, 84(4)Specific Relief Act, 1963 — Section 41
High Courts11 May 2011Allowed
Hind Filters Employees Union Vs Factory Manager, Hind Filters Limited and other
Madhya Pradesh High Court · (2011) 130 FLR 675 : (2011) 3 MPHT 519
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 227Industrial Disputes (Central) Rules, 1957 — Rule 28
High Courts11 May 2011Dismissed
Ashok Kumar Jain and Others Vs Central Bureau of Investigation and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2629 : (2011) 4 MPHT 33
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482, 91General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 14(1)Penal Code, 1860 (IPC) — Section 109, 120B, 154, 155, 156
High Courts11 May 2011Dismissed
Mukesh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 05 MP CK 0049
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 6, 8(1), 8(2)Public Gambling Act, 1867 — Section 3, 4, 4A, 5, 6
High Courts11 May 2011
Mahesh Prasad Bajpai Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1895 : (2011) 3 MPHT 366
High Courts11 May 2011Allowed
State of Madhya Pradesh and Another Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2011) 3 JLJ 53 : (2011) 4 MPHT 150
Army Act, 1950 — Section 164, 165Central Excises and Salt Act, 1944 — Section 36Companies Act, 1956 — Section 111(3)
High Courts10 May 2011Dismissed
Chandan Kumar Vs The United Western Bank Ltd. and Others
Madhya Pradesh High Court · (2011) 5 MPHT 387
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 128, 129, 133
High Courts10 May 2011Dismissed
Gurudev Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) 05 MP CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 323, 34
High Courts10 May 2011Dismissed
Jairam Vs Jaswant Singh Alias Fakirchand and Others
Madhya Pradesh High Court · (2012) ACJ 2644 : (2011) 131 FLR 109 : (2011) ILR (MP) 2464
Workmens Compensation Act, 1923 — Section 19, 19(2), 3(5)