High Courts03 Sept 2009Dismissed
Rekha Vs Kiran Kumar and Others
Madhya Pradesh High Court · (2010) 2 MPJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)Penal Code, 1860 (IPC) — Section 498A, 506B
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2009
847 judgments · page 12 of 43
High Courts02 Sept 2009
Ramesh Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) CriLJ 494
Penal Code, 1860 (IPC) — Section 307
High Courts02 Sept 2009Dismissed
Pandit Gorelal and Another Vs Rahul Panjabi
Madhya Pradesh High Court · (2010) 1 BC 122 : (2010) 3 CivCC 461 : (2009) 5 MPHT 323 : (2010) 2 MPJR 228 : (2010) 2 MPLJ 115 : (2011) 3 RCR(Civil) 466 : (2011) 3 RCR(Civil) 466 : (2011) 2 RCR(Criminal) 882 : (2011) 2 RCR(Criminal) 882
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Sept 2009Dismissed
Indore Development Authority Vs Rajesh Lalwani and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1044
Constitution of India, 1950 — Article 300AMadhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 50(1), 50(2), 50(3), 50(4)
High Courts01 Sept 2009Dismissed
Durga Prasad and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 656 : (2011) 2 MPHT 45 : (2011) 2 MPLJ 74
Penal Code, 1860 (IPC) — Section 149, 302, 323
High Courts01 Sept 2009
Vikram Singh Vs State of M.P.
Madhya Pradesh High Court · (2009) 5 MPHT 182 : (2010) 1 MPJR 155
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2Electricity Act, 2003 — Section 135, 151, 153, 173Penal Code, 1860 (IPC) — Section 353
High Courts01 Sept 2009
Siyaram Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 51 : (2009) 4 MPLJ 79 : (2010) 1 RCR(Criminal) 207
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 324
High Courts01 Sept 2009Dismissed
Dhaniram Kesharwani Vs Mahesh Patariya
Madhya Pradesh High Court · (2013) 1 MPJR 167
Copyright Act, 1957 — Section 18
High Courts31 Aug 2009Dismissed
Sunil @ Sonu Vs Sarita Chawla (Smt.)
Madhya Pradesh High Court · (2010) ILR (MP) 5 : (2009) 5 MPHT 319 : (2010) 2 MPJR 231 : (2010) 1 MPLJ 196 : (2011) 6 RCR(Criminal) 2014
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 21
High Courts31 Aug 2009Allowed
Santosh Kushwah Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 5 MPHT 90 : (2010) 1 MPJR 21
Criminal Procedure Code, 1973 (CrPC) — Section 174, 374Penal Code, 1860 (IPC) — Section 302, 394, 397, 411, 412
High Courts31 Aug 2009Dismissed
Rajesh Bahelia Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 5 MPHT 30
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts31 Aug 2009
Noble Packaging Vs Plasto Pack
Madhya Pradesh High Court · (2010) 1 BC 192 : (2010) 2 MPJR 215
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Aug 2009Allowed
Kailash Chandra Pathak (Dr.) Vs M.P. Pollution Control Board and Another
Madhya Pradesh High Court · (2010) 2 MPJR 226
Criminal Procedure Code, 1973 (CrPC) — Section 197Water (Prevention and Control of Pollution) Act, 1974 — Section 19, 19(2), 49
High Courts31 Aug 2009
Piyushkant Sharma Vs Pragati Sharma and another
Madhya Pradesh High Court · (2010) 2 MPLJ 118 : (2011) 6 RCR(Criminal) 450
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts28 Aug 2009
Kailash Chandra Parwal Vs State of M.P. and others
Madhya Pradesh High Court · (2009) 4 MPLJ 554
Constitution of India, 1950 — Article 226, 311(2)
High Courts28 Aug 2009
Pawan Rana Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2010 MP 1 : (2009) ILR (MP) 2752 : (2009) 3 JLJ 276 : (2009) 4 MPHT 377 : (2009) 4 MPJR 153 : (2009) 4 MPLJ 66
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 53, 86(2)
High Courts28 Aug 2009Allowed
Jagdish Vs State of M.P.
Madhya Pradesh High Court · (2010) CriLJ 142 : (2010) 1 JLJ 228 : (2009) 5 MPHT 327
Arms Act, 1959 — Section 29, 30Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts28 Aug 2009
Santosh Vs State of M.P.
Madhya Pradesh High Court · (2010) 1 MPHT 113
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts28 Aug 2009
Munshi Singh Vs Nagar Panchayat
Madhya Pradesh High Court · (2009) 123 FLR 743 : (2009) ILR (MP) 2748 : (2009) 3 JLJ 258 : (2009) 4 LLJ 681 : (2009) 4 MPHT 352 : (2009) 4 MPJR 108 : (2009) 4 MPLJ 57
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Aug 2009Allowed
Fairdeal Corporation Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2011) 40 VST 141
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 68