High Courts04 Feb 2008Allowed
Gramin Vidyut Sahkari Samiti Maryadit Vs Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2008) 305 ITR 89 : (2009) 177 TAXMAN 263
Income Tax Act, 1961 — Section 271B, 44AB
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 39 of 45
High Courts04 Feb 2008Allowed
Virendra Vs Rajni
Madhya Pradesh High Court · (2008) ILR (MP) 1191 : (2008) 4 MPHT 376 : (2009) 1 MPLJ 661
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 28, 9Penal Code, 1860 (IPC) — Section 498A
High Courts04 Feb 2008Allowed
Subhash Chandra Jain Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 53 : (2008) 3 MPHT 379
COMPANIES ACT, 1956 — Section 610Criminal Procedure Code, 1973 (CrPC) — Section 319Electricity Act, 1910 — Section 39, 44, 49A
High Courts04 Feb 2008Allowed
Hindustan Food Products India Vs State of M.P. and Another
Madhya Pradesh High Court · (2008) CriLJ 2724 : (2008) ILR (MP) 1313 : (2008) 3 MPHT 203 : (2008) 2 MPJR 158 : (2008) 2 MPLJ 63 : (2008) 2 RCR(Criminal) 825
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7
High Courts04 Feb 2008Dismissed
Umashankar Singh Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1360 : (2008) 2 MPHT 425
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 482Prevention of Corruption Act, 1988 — Section 13
High Courts04 Feb 2008
Map Auto Ltd. Vs Anil Kumar Jain and Others
Madhya Pradesh High Court · (2008) ILR (MP) 34 : (2008) 2 MPHT 201
Criminal Procedure Code, 1973 (CrPC) — Section 311, 91Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141Penal Code, 1860 (IPC) — Section 120B, 409, 418, 420, 91
High Courts04 Feb 2008
National Textile Corporation Ltd. (M.P.) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2008) 216 CTR 153 : (2008) 171 TAXMAN 339
Constitution of India, 1950 — Article 136, 139A, 141, 144, 215Income Tax Act, 1961 — Section 143, 154, 254, 260A, 5
High Courts04 Feb 2008
Ghurru Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 JLJ 258
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Feb 2008Dismissed
Madan Lal Vs Vinod Kumar and Others
Madhya Pradesh High Court · (2008) ILR (MP) 868 : (2008) 4 MPHT 418
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 3, 5
High Courts01 Feb 2008
Shriram and Others Vs Pradeep Kumar and Others
Madhya Pradesh High Court · (2009) ACJ 1483
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Feb 2008Dismissed
Moolchand and Another Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 23 : (2008) 2 MPHT 272 : (2008) 2 MPJR 156 : (2008) 2 MPLJ 426
Criminal Procedure Code, 1973 (CrPC) — Section 362, 428, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 342
High Courts01 Feb 2008
Sovaran Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 1527 : (2008) 2 MPHT 86 : (2008) 2 MPJR 147 : (2008) 2 MPLJ 423
Criminal Procedure Code, 1973 (CrPC) — Section 216, 397, 401Penal Code, 1860 (IPC) — Section 120, 147, 148, 149, 177
High Courts01 Feb 2008Dismissed
State of Madhya Pradesh Vs Rajesh Sen
Madhya Pradesh High Court · (2008) 02 MP CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 304B, 378
High Courts01 Feb 2008
Gambhir Singh Chahar Vs Union of India (UOI)
Madhya Pradesh High Court · (2008) 02 MP CK 0063
High Courts31 Jan 2008
Jwala Prasad Batham Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 117 FLR 1015 : (2008) ILR (MP) 1590 : (2008) 3 MPHT 384 : (2008) 3 MPLJ 441
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts31 Jan 2008Allowed
Anil Soni Vs State of M.P. and Another
Madhya Pradesh High Court · (2008) ILR (MP) 1636 : (2008) 3 MPHT 188 : (2008) 3 MPLJ 378
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14(3), 16
High Courts31 Jan 2008Allowed
The New India Assurance Co. Ltd. Vs Suresh Chand Sankla and Others
Madhya Pradesh High Court · (2008) ILR (MP) 863 : (2008) 2 MPHT 430
Motor Vehicles Act, 1988 — Section 149, 170, 173, 20
High Courts31 Jan 2008
APL International Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2008 MP 254 : (2008) ILR (MP) 495 : (2008) 2 MPJR 331
Stamp Act, 1899 — Section 9
High Courts31 Jan 2008Allowed
Ramrani and Others Vs Durga Bai and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 345
High Courts30 Jan 2008Dismissed
State of M.P. and Others Vs Shiv Narayan Saxena and Others
Madhya Pradesh High Court · (2008) 117 FLR 1011 : (2008) ILR (MP) 1356 : (2008) 3 MPHT 387 : (2008) 3 MPJR 91 : (2008) 2 MPJR 91 : (2008) 3 MPLJ 306
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(i)