High Courts20 Feb 2008
Smt. Shobha Jaiswal Vs Hindustan Petroleum Corporation Ltd.
Madhya Pradesh High Court · (2008) 02 MP CK 0086
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 36 of 45
High Courts20 Feb 2008
State of Madhya Pradesh and Others Vs Vinod Mohan Shrivastava
Madhya Pradesh High Court · (2008) ILR (MP) 1869
Constitution of India, 1950 — Article 309
High Courts20 Feb 2008
Ghasitibai Vs Ramgopal Singh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 872 : (2008) 4 MPHT 385 : (2009) 1 MPLJ 666
Evidence Act, 1872 — Section 138, 32, 33, 67Registration Act, 1908 — Section 17, 49
High Courts20 Feb 2008Dismissed
State of M.P. Vs Bharat Construction Co.
Madhya Pradesh High Court · (2008) ILR (MP) 1807 : (2008) 5 MPHT 411 : (2008) 2 MPLJ 295
High Courts19 Feb 2008Dismissed
Bane Singh and Another Vs Santosh Giri and Others
Madhya Pradesh High Court · (2009) ACJ 898
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Feb 2008Allowed
Mangilal and Another and Sangram Singh Yadav and Another Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 1549 : (2008) 2 MPHT 286 : (2008) 2 MPJR 76 : (2008) 3 MPLJ 105
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 190, 200Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304, 34
High Courts19 Feb 2008Allowed
Sandeep Kumar Richhariya Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 434 : (2008) 2 MPHT 400
Constitution of India, 1950 — Article 14, 16, 32
High Courts19 Feb 2008Allowed
Shyama Bai Widow of late Mulayam Chand Jain Vs Murlidhar Ahuja
Madhya Pradesh High Court · (2008) ILR (MP) 1790 : (2008) 3 JLJ 223 : (2008) 4 MPHT 123 : (2008) 2 MPJR 391 : (2008) 3 MPLJ 22
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts19 Feb 2008Allowed
Umashankar Usrete Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 3270 : (2008) ILR (MP) 779 : (2008) 4 MPHT 393 : (2008) 2 MPJR 230 : (2009) 2 MPLJ 11
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19Forest Act, 1927 — Section 52
High Courts19 Feb 2008Allowed
Rajneesh Kumar Dwivedi Vs K.P. Enterprises and Another
Madhya Pradesh High Court · (2008) ILR (MP) 2061 : (2008) 2 MPHT 405
Employees Compensation Act, 1923 — Section 19, 2, 30, 4, 4A
High Courts19 Feb 2008Dismissed
Mohd. Riyaz and Another Vs State of Bar Council and Others
Madhya Pradesh High Court · (2008) ILR (MP) 503 : (2008) 2 JLJ 129 : (2008) 2 MPHT 143
Advocates Act, 1961 — Section 10, 11, 12, 15, 17
High Courts19 Feb 2008
Jeevan Singh Vs State of M.P. and Others Rewa Prakashan Ltd. and Others Vs Indore Development Authority
Madhya Pradesh High Court · (2008) ILR (MP) 1650 : (2008) 2 MPHT 126
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 38
High Courts19 Feb 2008
National Insurance Co. Ltd. Vs Sanjay and Others
Madhya Pradesh High Court · (2009) ACJ 101
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 173, 2, 3
High Courts19 Feb 2008Allowed
Umashankar Usrete Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPJR 230
Forest Act, 1927 — Section 52A
High Courts19 Feb 2008
Satyanarayan Vs Rameshwar and Another
Madhya Pradesh High Court · (2009) ACJ 1467
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Feb 2008Allowed
Union of India (UOI) and Others Vs Jagdish Prasad Bangre and Others
Madhya Pradesh High Court · (2008) 2 MPHT 414
Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 2008Allowed
R.D. Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2008) 117 FLR 207
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts15 Feb 2008Dismissed
Pushpendra Mishra Vs Union of India and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 538
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts15 Feb 2008Allowed
Chetan Lal Thakur Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1114 : (2008) 3 JLJ 400 : (2008) 2 MPLJ 468
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 12Madhya Pradesh Land Revenue Code, 1959 — Section 65, 88
High Courts14 Feb 2008Dismissed
Defence Estates Officer and Another Vs Dr. J.K. Yadav
Madhya Pradesh High Court · (2008) 2 MPJR 5