High Courts11 Aug 2008Dismissed
Commissioner of Income Tax Vs GEI Engineering Ltd. (now GEI Hamon Industries Ltd.)
Madhya Pradesh High Court · (2009) 310 ITR 112
Income Tax Act, 1961 — Section 10(2)(xv), 143(1)(a)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 13 of 45
High Courts11 Aug 2008Allowed
Samar Bahadur Vs State of M.P. and another
Madhya Pradesh High Court · (2009) 2 MPLJ 345
High Courts11 Aug 2008Dismissed
Rajesh Gupta Vs BSNL (Personnel-I Section) and Others
Madhya Pradesh High Court · (2008) 119 FLR 309 : (2009) ILR (MP) 103 : (2008) 4 MPHT 532 : (2009) 2 MPLJ 297
Constitution of India, 1950 — Article 226
High Courts11 Aug 2008Dismissed
Manu Bhai Tripathi Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 2008 MP 309 : (2009) ILR (MP) 1225 : (2009) 1 MPHT 9 : (2009) 2 MPLJ 191
Cantonments Act, 2006 — Section 12, 13, 2, 28, 31Constitution of India, 1950 — Article 226
High Courts11 Aug 2008Dismissed
Madhya Pradesh State Electricity Board and Another Vs ANSALDO Energia, S.P.A. and Another
Madhya Pradesh High Court · AIR 2008 MP 328
Arbitration and Conciliation Act, 1996 — Section 11, 2, 34, 42, 9Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 2008Dismissed
Mohan Mahavar and Others and Vijay Kumar Mahavar and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2009) 1 MPHT 407 : (2009) 2 MPLJ 348
Constitution of India, 1950 — Article 226
High Courts11 Aug 2008
Samar Bahadur (Dr.) Vs State of M.P. and Another
Madhya Pradesh High Court · (2009) 2 MPJR 89
High Courts08 Aug 2008Allowed
Executive Engineer, M.P. Housing Board and Others Vs Shri Kant Mishra and Others
Madhya Pradesh High Court · (2009) ILR (MP) 21 : (2009) 1 MPHT 162 : (2008) 4 MPLJ 384
Land Acquisition Act, 1894 — Section 11, 17, 4, 5A, 6
High Courts08 Aug 2008Dismissed
Tapa Traders Vs Krishi Upaj Mandi Samiti and Another
Madhya Pradesh High Court · (2008) ILR (MP) 2906 : (2008) 4 MPHT 357 : (2008) 4 MPJR 14 : (2008) 4 MPLJ 207
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19
High Courts08 Aug 2008Dismissed
Nanjiram Lodha Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 2737 : (2008) 4 MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 395
High Courts07 Aug 2008Dismissed
Rakhiya Bai Vs Conservator of Forest and Others
Madhya Pradesh High Court · (2008) ILR (MP) 3112 : (2009) 2 MPHT 535
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 15, 5(1)
High Courts07 Aug 2008Allowed
Asha (Smt.) Vs Omprakash
Madhya Pradesh High Court · (2009) 2 DMC 45 : (2009) 2 MPHT 528
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts07 Aug 2008Allowed
Asha Garg Vs Om Prakash Garg
Madhya Pradesh High Court · (2008) 4 MPLJ 160
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Hindu Marriage Act, 1955 — Section 23
High Courts07 Aug 2008Allowed
Rajesh Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 1 MPLJ 90
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 38, 50, 50(2), 50(3)
High Courts07 Aug 2008Dismissed
Madan Lal Narvariya Vs Smt. Satya Prakashi Parsedia and Others State of Madhya Pradesh Vs Smt. Satya Prakashi Parsedia and Another
Madhya Pradesh High Court · (2008) ILR (MP) 2542 : (2008) 4 MPHT 350 : (2008) 4 MPJR 5 : (2008) 4 MPLJ 316
Madhya Pradesh Municipalities Act, 1961 — Section 47, 47(2)
High Courts07 Aug 2008
Het Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 5 MPHT 351
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts07 Aug 2008Allowed
Neena Gupta Vs Yogesh Gupta
Madhya Pradesh High Court · (2008) 4 MPLJ 590 : (2009) 1 RCR(Civil) 796 : (2009) 5 RCR(Criminal) 272
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts06 Aug 2008Dismissed
Rajesh Kumar Banshkar Vs Malti Parmar (Smt.) and Others
Madhya Pradesh High Court · (2009) 2 MPHT 391 : (2008) 4 MPLJ 375
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
High Courts06 Aug 2008
Medical Council of India Vs Teena Khatri (Dr.)
Madhya Pradesh High Court · (2010) ILR (MP) 2799 : (2009) 1 MPLJ 444
Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973 — Section 10
High Courts05 Aug 2008Allowed
Subhash Vs Manish and Others
Madhya Pradesh High Court · (2009) ACJ 2579
Motor Vehicles Act, 1988 — Section 166, 173