High Courts04 Sept 2008Dismissed
Rambhuwan Prasad Shukla Vs State of M.P. and others
Madhya Pradesh High Court · (2009) 3 MPLJ 60
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 10 of 45
High Courts04 Sept 2008Dismissed
Shanti (Smt.) and Another Vs Lakshman and Others
Madhya Pradesh High Court · (2009) ILR (MP) 471 : (2009) 1 MPJR 122
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20, Order 41 Rule 4Limitation Act, 1963 — Section 5
High Courts02 Sept 2008Allowed
Arun Dubey and Another Vs District Small Saving Officer
Madhya Pradesh High Court · (2009) 2 MPJR 225
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Madhya Pradesh Lottery (Niyantran Tatha Kar) Adhiniyam, 1973 — Section 13, 14, 29Madhya Pradesh Lottery (Niyantran Tatha Kar) Rules, 1973 — Rule 10, 11, 12, 7, 9
High Courts02 Sept 2008Allowed
Vinod Mangilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) CriLJ 1204
Penal Code, 1860 (IPC) — Section 366, 376
High Courts01 Sept 2008
B.N. Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) ILR (MP) 336 : (2009) 1 MPHT 296 : (2009) 2 MPLJ 365
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9
High Courts01 Sept 2008Dismissed
State of M.P. Vs L.P. Pathak
Madhya Pradesh High Court · (2009) 4 MPJR 129
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20
High Courts01 Sept 2008
Adaliya and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 4 MPHT 189
Criminal Procedure (Amendment) Act, 2005 — Section 320(2), 320(5)Penal Code, 1860 (IPC) — Section 307, 320(8), 34
High Courts29 Aug 2008Dismissed
Karan Singh and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1235 : (2010) 1 JLJ 48 : (2009) 1 MPHT 155 : (2008) 4 MPLJ 338
Constitution of India, 1950 — Article 227
High Courts28 Aug 2008Allowed
Subodh Shukla Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2009) ILR (MP) 359 : (2008) 5 MPHT 299 : (2008) 4 MPLJ 562
Army Act, 1950 — Section 122, 27, 83, 84, 85
High Courts28 Aug 2008Dismissed
Smt. Gomti Bai Tamrakar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 136 : (2009) 2 MPHT 26 : (2008) 4 MPLJ 536
Land Acquisition Act, 1894 — Section 17, 3, 4, 5A, 6
High Courts27 Aug 2008
Krishnalal (Dr.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 2 MPJR 139
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(2), 9(4)
High Courts27 Aug 2008
Haji Abdul Hussain T. Malu Bhai Vs Assistant Commercial Tax Officer and Others
Madhya Pradesh High Court · (2009) 24 VST 117
Madhya Pradesh Commercial Tax Act, 1994 — Section 62(2)
High Courts27 Aug 2008
Smt. Uma Shukla Vs M.P. Poorva Kshetra Vidyut Vitran and Others Ashok Kumar Sahu Vs M.P. State Electricity Board and Another
Madhya Pradesh High Court · (2008) ILR (MP) 2915 : (2009) 1 MPHT 177 : (2009) 1 MPJR 3 : (2008) 4 MPLJ 575
Madhya Pradesh Electricity Supply Code, 2004 — Clause 4.17
High Courts27 Aug 2008Dismissed
State of M.P. Vs Ghasita and Another
Madhya Pradesh High Court · (2009) 4 MPJR 276
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts27 Aug 2008Allowed
Krishnalal (Dr.) Bhargav Vs State of M.P. and others
Madhya Pradesh High Court · (2008) ILR (MP) 3128 : (2009) 2 MPLJ 293
High Courts26 Aug 2008Dismissed
Pawan Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 1 MPLJ 106
Constitution of India, 1950 — Article 14, 16
High Courts25 Aug 2008
National Insurance Co. Ltd. Vs Kusma Devi and Others
Madhya Pradesh High Court · (2008) ACJ 318
Motor Vehicles Act, 1988 — Section 170
High Courts25 Aug 2008Dismissed
Siddhi Vinayak Education Society Vs Devi Ahilya Vishwavidayalaya and Others
Madhya Pradesh High Court · (2008) 3 JLJ 186 : (2008) 4 MPLJ 134
National Council for Teacher Education Act, 1993 — Section 14(3)(a)
High Courts25 Aug 2008Dismissed
Gopya alias Gopal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 508 : (2009) 4 MPHT 78
Penal Code, 1860 (IPC) — Section 302, 342, 452
High Courts22 Aug 2008Allowed
Subash Roy Vs Coal India Ltd. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 618 : (2009) 1 MPLJ 244
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)