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Madhya Pradesh High Court judgments, 2007

1,018 judgments · page 47 of 51

High Courts02 Feb 2007Dismissed

Raj Kumar Vs Gunmala and Others

Madhya Pradesh High Court · (2007) 4 BC 227 : (2007) 2 CivCC 798 : (2007) 1 MPLJ 579 : (2007) 2 RCR(Criminal) 722

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts01 Feb 2007

Kiran Vs State of M.P.

Madhya Pradesh High Court · (2007) 2 MPLJ 132

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 482Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
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High Courts24 Jan 2007Allowed

Chhitu Bhil Vs State of M.P.

Madhya Pradesh High Court · (2007) 2 MPLJ 219

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 326
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High Courts23 Jan 2007Allowed

Papoo Singh Vs State of M.P.

Madhya Pradesh High Court · (2007) 1 MPLJ 551

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
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