High Courts13 Feb 2007Allowed
Brundavan Sharma Vs Charanjit Nagpal and Others
Madhya Pradesh High Court · (2008) ACJ 673
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 45 of 51
High Courts13 Feb 2007Allowed
Mahalaxmi Traders and Another Vs Sudarshan Industries
Madhya Pradesh High Court · (2007) 2 MPLJ 174
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 6
High Courts13 Feb 2007Allowed
Nirmaljeet Kaur Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 2 MPLJ 99 : (2007) 5 RCR(Criminal) 802
Central Excises and Salt Act, 1944 — Section 34, 34A, 36Constitution of India, 1950 — Article 22, 226General Clauses Act, 1897 — Section 21, 3
High Courts13 Feb 2007Allowed
Jagdish Chandra Vs Collector and Another
Madhya Pradesh High Court · (2007) 2 JLJ 154
Constitution of India, 1950 — Article 226
High Courts13 Feb 2007Dismissed
Smt. Mithla Bai Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 84
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts13 Feb 2007Dismissed
Shriram @ Radheshayam Bhargav and Others Vs Kiran Radheshayam Bhargav
Madhya Pradesh High Court · (2007) 2 MPLJ 454
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 498A
High Courts13 Feb 2007Allowed
Mukhtyar Singh and Another Vs Amar Singh and Others
Madhya Pradesh High Court · (2008) ACJ 1432
Motor Vehicles Act, 1988 — Section 173
High Courts13 Feb 2007
Pradeep Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 552
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2007Allowed
Urmila Devi Srivastava Vs M.P. State Road Transport Corporation and Others
Madhya Pradesh High Court · (2008) 116 FLR 288
High Courts12 Feb 2007
Sumerchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2007) 292 ITR 241 : (2007) 164 TAXMAN 50
Income Tax Act, 1961 — Section 132, 256, 68, 69
High Courts12 Feb 2007Dismissed
Gaya Prasad Pathak Vs Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2007) 209 CTR 74 : (2007) 290 ITR 128 : (2007) 162 TAXMAN 307
Constitution of India, 1950 — Article 21, 226, 323Criminal Procedure Code, 1973 (CrPC) — Section 102, 457Income Tax Act, 1961 — Section 131, 132, 132A, 132B, 141
High Courts12 Feb 2007Dismissed
United India Insurance Co. Ltd. Vs Saroj Bai and Others
Madhya Pradesh High Court · (2008) ACJ 1063 : (2007) ILR (MP) 1115
High Courts09 Feb 2007Allowed
B.S.N. Joshi and Sons Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1671 : (2007) 2 MPLJ 589
High Courts09 Feb 2007Dismissed
New India Assurance Co. Ltd. Vs Triveni Bai and Others
Madhya Pradesh High Court · (2008) ACJ 1956 : (2007) ILR (MP) 415
Motor Vehicles Act, 1988 — Section 2(28), 2(44)
High Courts09 Feb 2007Dismissed
Sitaram Kaushal (since deceased) through L.Rs. and Another Vs Puneet Kumar Saxena and Others
Madhya Pradesh High Court · (2008) ACJ 573
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts09 Feb 2007Dismissed
Chanan Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 56
Urban Land (Ceiling and Regulation) Act, 1976 — Section 8(3)
High Courts09 Feb 2007Allowed
Pallavi Sethi Vs Union of India and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 489
High Courts09 Feb 2007
Patiram Vs Mula and Others
Madhya Pradesh High Court · AIR 2007 MP 131 : (2007) 2 MPLJ 92
Hindu Succession Act, 1956 — Section 11, 6, 8, 9
High Courts09 Feb 2007Dismissed
Basantilal (dead) through L.Rs. Vs Smt. Shusheeladevi and Others
Madhya Pradesh High Court · (2007) 3 MPLJ 296
High Courts08 Feb 2007Dismissed
Khemchand Motilal Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 JLJ 80 : (2007) 2 MPLJ 257
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14