High Courts26 Jul 2007
Padma Joshi and Others Vs Dr. Syed Abrar Ali Hajmi and Others
Madhya Pradesh High Court · (2008) ACJ 2424
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 21 of 51
High Courts26 Jul 2007
Munnalal Singh and Others Vs Atmaram (Hemraj, Bhagat ram, Bhoj raj and Smt. Sumitra Bai) and State of M.P.
Madhya Pradesh High Court · (2008) 2 MPJR 65 : (2008) 1 MPLJ 328
Constitution of India, 1950 — Article 142, 64Registration Act, 1908 — Section 10, 17, 23, 24, 25
High Courts26 Jul 2007Allowed
Sunil Shrivastava Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 4 MPHT 260
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170Penal Code, 1860 (IPC) — Section 147, 148, 149, 27, 302
High Courts26 Jul 2007Dismissed
Ashish Kumar Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 07 MP CK 0043
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 217, 218, 219Penal Code, 1860 (IPC) — Section 302, 304, 304A, 336
High Courts25 Jul 2007Allowed
Prakash Vyas Vs Smt. Kamlesh Chauhan
Madhya Pradesh High Court · (2007) ILR (MP) 1721 : (2007) 4 MPHT 484
Criminal Procedure Code, 1973 (CrPC) — Section 144, 151, 156, 197, 202Judges (Protection) Act, 1985 — Section 3Penal Code, 1860 (IPC) — Section 120B, 220, 323, 325, 341
High Courts25 Jul 2007Dismissed
Puniyabi and Another Vs Mst. Sugrabi and Others
Madhya Pradesh High Court · (2008) 2 MPLJ 112
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Jul 2007Dismissed
O.P. Gupta Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 1731 : (2007) 4 MPHT 82
Electricity (Supply) Act, 1948 — Section 81Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 13, 2, 7
High Courts25 Jul 2007Dismissed
Azmer Singh Vs Board of Revenue and Others
Madhya Pradesh High Court · (2007) 4 MPHT 256 : (2007) 4 MPLJ 277
Madhya Pradesh Land Revenue Code, 1959 — Section 222Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)(A)
High Courts25 Jul 2007Allowed
Smt. Meera Kori Vs Mohd. Faheem Siddqui
Madhya Pradesh High Court · (2008) 3 MPJR 12
Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 13(2)
High Courts24 Jul 2007Allowed
Hari Ram Shehar Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 455
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Jul 2007Dismissed
Ashok Kumar Marwaha Vs Gurupal Singh and Others
Madhya Pradesh High Court · (2008) 3 MPJR 266
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Jul 2007Allowed
Bhuwan Kumar Rathore Vs M.P. Rajya Sahkari Bank Maryadit and Others
Madhya Pradesh High Court · (2008) 3 MPJR 175
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Jul 2007Dismissed
Mohan Lal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 07 MP CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302, 394, 397
High Courts24 Jul 2007
Gyanchand and Another Vs Mohanlal and Others
Madhya Pradesh High Court · AIR 2007 MP 258 : (2008) 1 MPJR 81 : (2008) 3 MPLJ 231
Specific Relief Act, 1963 — Section 39, 40
High Courts24 Jul 2007Dismissed
Smt. Munni Devi Silawat Vs The Life Insurance Corporation of India and Others
Madhya Pradesh High Court · (2007) 4 MPHT 359
Civil Procedure Code, 1908 (CPC) — Section 102Insurance Act, 1938 — Section 45
High Courts23 Jul 2007Allowed
Sonabai Vs Kusum Bhardwaj
Madhya Pradesh High Court · (2008) 1 MPLJ 114
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts23 Jul 2007
Dirgan Lodhi and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 JLJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts23 Jul 2007
Anand Bahadur Singh and Another Vs Kamta Prasad Vishwakarma and Another
Madhya Pradesh High Court · (2009) ACJ 1583
Motor Vehicles Act, 1988 — Section 2(28)
High Courts23 Jul 2007Allowed
Badri Vishal Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) CriLJ 4421 : (2007) 3 MPHT 453
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts23 Jul 2007Dismissed
Oriental Insurance Co. Ltd. Vs Shanti Devi Pandey and Others
Madhya Pradesh High Court · (2009) ACJ 1379
Workmens Compensation Act, 1923 — Section 30