High Courts09 Aug 2007Allowed
Manoj Modi Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1365 : (2007) 3 MPHT 536 : (2007) 4 MPLJ 386
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 18 of 51
High Courts09 Aug 2007
Madhuri Vs State of M.P.
Madhya Pradesh High Court · (2007) CriLJ 4190 : (2007) ILR (MP) 1445
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 374Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 Aug 2007
M.P. State Co-operative Dairy Federation and Others Vs Madan Lal Chourasia
Madhya Pradesh High Court · (2007) 08 MP CK 0068
Constitution of India, 1950 — Article 12, 226
High Courts09 Aug 2007Dismissed
D.D. Sharma through Shri R.B. Singh, Attorney Vs Madhya Pradesh Rural Roads Development Authority Park Project Consultancy (P) Ltd. Vs Madhya Pradesh Rural Road Development Authority (MPRRDA)
Madhya Pradesh High Court · AIR 2008 MP 72 : (2008) 1 ARBLR 592 : (2008) 1 MPJR 55
Arbitration and Conciliation Act, 1996 — Section 11COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 254
High Courts09 Aug 2007
Arvind Kumar Jain and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 08 MP CK 0055
Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts09 Aug 2007Dismissed
Kallu Singh and Shankar Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 1434
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts09 Aug 2007Dismissed
Sonulal @ Sonelal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 08 MP CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Evidence Act, 1872 — Section 118, 27Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2007Dismissed
Mahendra Goyanka Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 1360 : (2007) 3 JLJ 372 : (2007) 4 MPHT 514 : (2008) 1 MPLJ 189
Constitution of India, 1950 — Article 244Partnership Act, 1932 — Section 59
High Courts08 Aug 2007
Commissioner of Income Tax Vs Narmada Ginning and Pressing Factory
Madhya Pradesh High Court · (2008) 214 CTR 248 : (2007) 294 ITR 404
Income Tax Act, 1961 — Section 154, 155, 156, 220, 245D
High Courts08 Aug 2007Dismissed
State of Madhya Pradesh Vs Gopal Dariyav Singh and Others
Madhya Pradesh High Court · (2007) CriLJ 4585
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 172, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts08 Aug 2007
Commissioner of Income Tax Vs Narmada Ginning and Pressing Factory (No. 1)
Madhya Pradesh High Court · (2008) 214 CTR 248 : (2007) 294 ITR 404
Income Tax Act, 1961 — Section 154, 155, 156, 220, 245D
High Courts08 Aug 2007Allowed
Sarojini Mahule Vs Kailash Chandra Vishwakarma
Madhya Pradesh High Court · (2007) ILR (MP) 1456 : (2008) 3 MPHT 280 : (2008) 2 MPLJ 51
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts08 Aug 2007Allowed
Kanchhedi Lal Vs Presiding Officer and Another
Madhya Pradesh High Court · (2007) 2 MPJR 188
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)
High Courts07 Aug 2007
Nirmal Kumar Vs Smt. Kanta Devi Nema
Madhya Pradesh High Court · (2007) 4 MPLJ 464
Transfer of Property Act, 1882 — Section 52
High Courts07 Aug 2007Dismissed
Nagar Palika Vs Roshan Ali
Madhya Pradesh High Court · (2007) 115 FLR 1164
Workmens Compensation Act, 1923 — Section 2(i)(n)
High Courts07 Aug 2007Dismissed
Latora Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) ILR (MP) 1675
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 2007Allowed
M.P. State Electricity Board and Another Vs Ram Singh Mesram
Madhya Pradesh High Court · (2008) 2 LLJ 808 : (2008) 1 MPLJ 106
Madhya Pradesh Industrial Relations Act, 1960 — Section 65
High Courts07 Aug 2007
Santosh Singh Vs United India Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2008) ACJ 2027 : (2008) ILR (MP) 39
Motor Vehicles Act, 1988 — Section 149, 149(2)
High Courts07 Aug 2007Allowed
Praveen Kumar Jaggi Vs Chairman, Mahakaushal Kshetriya Gramin Bank and others
Madhya Pradesh High Court · (2007) 4 MPLJ 482
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts07 Aug 2007Allowed
Laxmi Prasad Vs Seth Ramdayal Jat
Madhya Pradesh High Court · (2008) 2 MPJR 166
Madhya Pradesh Money Lenders Act, 1934 — Section 3, 4