High Courts24 Jun 2004Allowed
Laxmi Narayan Bajpai Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 3 MPHT 312 : (2004) 3 MPLJ 428
Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 25 of 44
High Courts24 Jun 2004Allowed
Ku. Priyanka Agarwal and Another Vs Abhay Agarwal
Madhya Pradesh High Court · (2004) 3 MPHT 319 : (2004) 3 MPLJ 393
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 13, 19Family Courts Rules, 1988 — Rule 37
High Courts23 Jun 2004Allowed
Najma Arif Vs Managing Committee, Army School, Sagar Cantonment and Others
Madhya Pradesh High Court · (2005) 106 FLR 111 : (2005) 2 MPLJ 337
High Courts23 Jun 2004Allowed
Vee Enn Enterprises and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) 2 JLJ 377 : (2004) 3 MPHT 366 : (2004) 2 MPJR 294 : (2004) 4 MPLJ 63
Electricity Act, 1910 — Section 24, 26
High Courts22 Jun 2004Allowed
Jugal Kishore Vs State of M.P.
Madhya Pradesh High Court · (2004) 06 MP CK 0027
Penal Code, 1860 (IPC) — Section 107, 306
High Courts22 Jun 2004Dismissed
Thakurdeen Bani and others Vs Bhailal Gupta
Madhya Pradesh High Court · (2004) 4 MPLJ 84
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jun 2004Dismissed
Hanuman Prasad Gupta Vs Jagya Bhan Gupta and Another
Madhya Pradesh High Court · AIR 2004 MP 244 : (2005) 1 MPLJ 546
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Jun 2004Dismissed
Dr. M.L. Goyal Vs Jawaharlal Nehru Krishi Vishwavidhyalaya and Others
Madhya Pradesh High Court · (2005) 105 FLR 98 : (2004) 4 MPHT 36 : (2004) 4 MPLJ 202
High Courts21 Jun 2004
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 191 CTR 522 : (2004) 270 ITR 336 : (2004) 140 TAXMAN 500
Interest Tax Act, 1974 — Section 2, 2(7)
High Courts21 Jun 2004
Commissioner of Income Tax Vs Oriental Trading Corporation
Madhya Pradesh High Court · (2004) 190 CTR 544 : (2004) 270 ITR 564 : (2005) 142 TAXMAN 94
Income Tax Act, 1961 — Section 185
High Courts21 Jun 2004
Pan Steels Pvt. Ltd. Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2004) 4 MPHT 71 : (2004) 4 MPLJ 467
Constitution of India, 1950 — Article 226, 227
High Courts21 Jun 2004Dismissed
Commissioner of Income Tax Vs Sanghi Finance and Investment Ltd.
Madhya Pradesh High Court · (2004) 190 CTR 207 : (2005) 272 ITR 553 : (2004) 141 TAXMAN 466
Income Tax Act, 1961 — Section 260A, 5
High Courts21 Jun 2004Dismissed
Commissioner of Income Tax Vs Kantilal
Madhya Pradesh High Court · (2004) 190 CTR 210 : (2005) 273 ITR 90
Income Tax Act, 1961 — Section 260A
High Courts21 Jun 2004
Bhavesh Vs Nirmal Kumar and Others
Madhya Pradesh High Court · (2004) 3 ACC 215
High Courts21 Jun 2004
Someshwar Vs Shabir Sheikh and Others
Madhya Pradesh High Court · (2004) 3 ACC 529
Motor Vehicles Act, 1988 — Section 147
High Courts21 Jun 2004
Vinod Kumar and Another Vs Nayan Singh and Another
Madhya Pradesh High Court · (2005) 1 ACC 196
High Courts21 Jun 2004
Gheesi Bai and Others Vs Manohar Lal and Others
Madhya Pradesh High Court · (2005) 2 ACC 669
Motor Vehicles Act, 1988 — Section 173
High Courts14 May 2004Allowed
Mohan Mishra Vs State of M.P.
Madhya Pradesh High Court · (2004) 3 MPLJ 502
Penal Code, 1860 (IPC) — Section 34, 365, 392, 395
High Courts14 May 2004Dismissed
Hansraj Sharma @ Hansu Vs Shivcharan Sharma
Madhya Pradesh High Court · (2004) 3 MPLJ 485
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts14 May 2004Allowed
Badrilal Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPLJ 149
Penal Code, 1860 (IPC) — Section 376(2)(g)