High Courts29 Jul 2004Dismissed
Damodar and Another Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2005) ACJ 474 : (2005) 1 JLJ 335
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 21 of 44
High Courts29 Jul 2004Allowed
Bajranglal Verma Vs Smt. Gyaso Bai and Others
Madhya Pradesh High Court · (2005) 1 JLJ 173 : (2004) 3 MPHT 555 : (2004) 4 MPLJ 192
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts29 Jul 2004Allowed
Rekhabai Vs Gangaram
Madhya Pradesh High Court · (2004) 2 DMC 503
Hindu Marriage Act, 1955 — Section 28
High Courts29 Jul 2004
Commissioner of Wealth Tax Vs Late Lokendra Singh
Madhya Pradesh High Court · (2004) 191 CTR 489 : (2005) 142 TAXMAN 412
Wealth Tax Act, 1957 — Section 27(1)
High Courts28 Jul 2004
Alpine Industries Ltd. Vs M.P. State Industrial Development Corporation Ltd. and Others
Madhya Pradesh High Court · (2005) 3 BC 284
High Courts28 Jul 2004Allowed
In Re: Eicher Ltd.
Madhya Pradesh High Court · (2005) 1 BC 564 : (2005) 57 SCL 414
Companies Act, 1956 — Section 391, 394
High Courts28 Jul 2004
Power Batteries Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 LLJ 680
High Courts28 Jul 2004Dismissed
Yogendra Verma Vs Dharmendra and Others
Madhya Pradesh High Court · (2005) 2 MPHT 39 : (2005) 1 MPJR 316 : (2005) 1 MPLJ 118
Stamp Act, 1899 — Article 23
High Courts28 Jul 2004Allowed
Lekhram and others Vs Smt. Chandaniabai and another
Madhya Pradesh High Court · (2004) 3 MPLJ 602
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Jul 2004Dismissed
U.O.I. and Others Vs Major P.B. Pandurangi Major P.B. Pandurangi Vs U.O.I. and Others
Madhya Pradesh High Court · (2005) 1 MPJR 531
Army Act, 1950 — Section 122Army Rules, 1954 — Rule 37
High Courts27 Jul 2004Dismissed
Jharneshwar Nagrik Sahakari Bank Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) 198 CTR 345 : (2006) 280 ITR 339 : (2005) 147 TAXMAN 576
Income Tax Act, 1961 — Section 127, 132, 132(1), 133A, 142(2A)
High Courts27 Jul 2004Dismissed
Harinarayan Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPLJ 196
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts27 Jul 2004
Sunitabai and Others Vs Lalu
Madhya Pradesh High Court · (2005) 1 DMC 49 : (2004) 4 MPLJ 532 : (2005) 1 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Jul 2004
Jharneshwar Nagrik Sahakari Bank Maryadit Vs Union of India
Madhya Pradesh High Court · (2006) 198 CTR 345
Income Tax Act, 1961 — Section 127, 132, 133A, 142, 158BC
High Courts27 Jul 2004
Ratan Deep Gupta and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 126 : (2005) 1 MPLJ 149
Madhya Pradesh Panchayat Act, 1981 — Section 63, 63(1)Madhya Pradesh Panchayat Raj Adhiniyam, 1990 — Section 68(1)
High Courts27 Jul 2004Dismissed
Lata Bai Vs State of M.P. and Another
Madhya Pradesh High Court · (2004) 3 MPHT 485
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 376, 506B
High Courts27 Jul 2004
Chahal and Company Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) 3 ARBLR 557 : (2004) 4 MPHT 119 : (2004) 2 MPJR 348 : (2004) 4 MPLJ 301
Arbitration Act, 1940 — Section 13, 14(2), 29, 30, 33Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 20
High Courts27 Jul 2004
Virendra Singh Baghel (since dead) through his L.Rs. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 517 : (2004) 2 MPJR 194 : (2004) 3 MPLJ 575
Constitution of India, 1950 — Article 14, 16
High Courts27 Jul 2004Dismissed
Khushal Jain Vs Sidharth Tubes Ltd.
Madhya Pradesh High Court · (2005) 1 BC 553 : (2005) 57 SCL 380
Civil Procedure Code, 1908 (CPC) — Section 96Companies Act, 1956 — Section 108
High Courts27 Jul 2004Allowed
Rafique Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPLJ 94
Penal Code, 1860 (IPC) — Section 380, 411, 457