High Courts22 Oct 2003Allowed
Chittar Singh Lodhi and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 4 MPHT 542 : (2004) 1 MPLJ 160
Penal Code, 1860 (IPC) — Section 101, 104, 325, 34, 99
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 9 of 52
High Courts22 Oct 2003Allowed
Shri Deo Raghunathji Bada Mandir Vs Prahlad Singh and Another
Madhya Pradesh High Court · (2004) 1 MPHT 97 : (2003) 4 MPLJ 27
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1(4), 9Madhya Pradesh Land Revenue Code, 1959 — Section 257, 57(2)
High Courts22 Oct 2003Allowed
National Insurance Co. Ltd. Vs Javitri Devi and Others
Madhya Pradesh High Court · (2006) 1 ACC 617 : (2005) ACJ 2131
High Courts21 Oct 2003Dismissed
Rajoo @ Hiralal Pasi Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 MPLJ 551
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 323
High Courts21 Oct 2003
Zitu Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 JLJ 83
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts20 Oct 2003Allowed
Balram Nayak Vs Janpad Panchayat and Others
Madhya Pradesh High Court · (2003) 4 MPHT 538 : (2004) 1 MPLJ 42
Madhya Pradesh Janpad Panchayat Employees (Qualification, Recruitment and Conditions of Service) Rules, 1976 — Rule 16, 26, 27
High Courts17 Oct 2003Allowed
Vijay Kumar Pandey Vs Ashok Leylands and Others
Madhya Pradesh High Court · (2003) 4 MPHT 387
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts17 Oct 2003Dismissed
State of Madhya Pradesh and Another Vs Mayank Pandey and Another
Madhya Pradesh High Court · (2004) 1 MPHT 43
Motor Vehicles Act, 1939 — Section 110B, 110D, 85
High Courts16 Oct 2003Dismissed
Ram Singh Vs Ramchandra and Another
Madhya Pradesh High Court · (2003) 4 MPHT 558 : (2004) 1 MPLJ 112
Limitation Act, 1963 — Article 65, 27Madhya Pradesh Land Revenue Code, 1959 — Section 190
High Courts16 Oct 2003Dismissed
Kaloo and Another Vs Madanlal and Others
Madhya Pradesh High Court · AIR 2004 MP 51 : (2003) 4 MPHT 561 : (2004) 1 MPLJ 385
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 65, 27
High Courts16 Oct 2003Allowed
State of Madhya Pradesh Vs Jay Singh (deceased) through his L.Rs. Surendra Singh and Another
Madhya Pradesh High Court · AIR 2004 MP 66 : (2004) 1 MPHT 38 : (2004) 1 MPLJ 114
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 100, 9Limitation Act, 1963 — Section 5
High Courts15 Oct 2003Dismissed
Sujan Mal Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2003) 4 MPHT 535 : (2004) 1 MPLJ 88
Civil Procedure Code, 1908 (CPC) — Section 100, 34(2)
High Courts15 Oct 2003Dismissed
Allanur Vs Nathu Lal and Another
Madhya Pradesh High Court · (2003) 4 MPHT 552
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 1, Order 22 Rule 4(3)Madhya Pradesh Land Revenue Code, 1959 — Section 190
High Courts15 Oct 2003
Kudheri Ram @ Kudheri Vs Kamal Kishore and Others
Madhya Pradesh High Court · (2004) 2 ACC 175
High Courts10 Oct 2003
Mahila Kalawati and Others Vs Shyam Sunder Dandotiya
Madhya Pradesh High Court · (2004) 2 ACC 336
High Courts10 Oct 2003Dismissed
Poonam Singh and Others Vs Board of Secondary Education and Others
Madhya Pradesh High Court · (2004) 1 MPHT 145 : (2004) 1 MPLJ 473
High Courts09 Oct 2003
Pramod Sharma (Dr.) and Others Vs Gurupreet Singh and Others
Madhya Pradesh High Court · (2006) 3 ACC 508
High Courts09 Oct 2003Allowed
Grasim Cement Vs Madhya Pradesh Electricity Board
Madhya Pradesh High Court · AIR 2004 MP 176 : (2004) 3 MPLJ 231
Electricity (Supply) Act, 1948 — Section 49
High Courts09 Oct 2003Dismissed
Thakurdeen Vs State of M.P.
Madhya Pradesh High Court · (2004) 1 MPJR 139
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 307, 323, 84
High Courts09 Oct 2003Allowed
Balram Nayak Vs Janpad Panchayat Isagarh and Others
Madhya Pradesh High Court · (2004) 1 MPJR 144
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 69, 70