High Courts05 Nov 2003Dismissed
Smt. Sitabai and Others Vs Smt. Kamlabai
Madhya Pradesh High Court · (2004) 2 MPHT 515 : (2004) 2 MPLJ 554
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23J
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 8 of 52
High Courts04 Nov 2003Dismissed
Gyan Prakash Vs P.K. Mishra and Others
Madhya Pradesh High Court · (2004) ILR (MP) 257 : (2004) 1 MPHT 372
Constitution of India, 1950 — Article 226
High Courts04 Nov 2003
Aarif and Another Vs Urmila Bai and Others
Madhya Pradesh High Court · (2006) 3 ACC 298
Motor Vehicles Act, 1988 — Section 166
High Courts04 Nov 2003Dismissed
Aarif and Another Vs Urmilabai and Others
Madhya Pradesh High Court · (2004) ACJ 1496
Motor Vehicles Act, 1988 — Section 149(2)
High Courts31 Oct 2003
Shri Prasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 1 MPHT 362 : (2004) 1 MPJR 190 : (2004) 1 MPLJ 572
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 2, 9
High Courts31 Oct 2003Allowed
Pappu alias Moochh alias Anees Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 1 MPHT 93 : (2004) 2 MPLJ 397 : (2003) 4 MPLJ 590 : (2004) 1 RCR(Criminal) 421
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts31 Oct 2003Dismissed
Yashoda Devi and Another Vs Suman
Madhya Pradesh High Court · (2004) 2 MPJR 52
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E
High Courts31 Oct 2003Allowed
Indarmal Gugalia Vs Dropdabai and others
Madhya Pradesh High Court · (2004) 2 MPJR 27 : (2004) 2 MPLJ 314
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(b), 23E
High Courts30 Oct 2003
Kallu Ahirwar Vs State of M.P.
Madhya Pradesh High Court · (2004) 3 MPLJ 209
Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 450, 511
High Courts30 Oct 2003
Rasool Khan and Another Vs Jagdish Singh Sikarwar and Others
Madhya Pradesh High Court · (2005) 1 ACC 464
High Courts30 Oct 2003Allowed
Satya Narayan Pandey and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 1 MPHT 46
Constitution of India, 1950 — Article 226, 227, 311(2)Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 19Madhya Pradesh Police Regulations — Regulation 220 , 221, 223, 228
High Courts29 Oct 2003Dismissed
Kadudiya Vs State of M.P.
Madhya Pradesh High Court · (2004) 1 MPHT 526
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 2003Allowed
Niyaz and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 1 MPHT 91 : (2003) 4 MPLJ 30
Penal Code, 1860 (IPC) — Section 324, 452
High Courts29 Oct 2003Allowed
In Re: Maheshwari Proteins Ltd.
Madhya Pradesh High Court · (2004) 4 BC 487 : (2004) 1 CompLJ 479 : (2004) 52 SCL 339
Companies Act, 1956 — Section 446, 456(2)
High Courts28 Oct 2003
Smt. Jamuna Bai and Others Vs Chhote Singh and Others
Madhya Pradesh High Court · (2004) 1 ACC 190 : (2004) ACJ 352 : (2004) 1 JLJ 227 : (2004) 2 MPHT 325 : (2004) 2 MPLJ 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12, Order 41 Rule 14, Order 41 Rule 14(3), Order 41 Rule 14(4)Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 242(3)Motor Vehicles Act, 1988 — Section 173
High Courts28 Oct 2003
Commissioner of Gift Tax Vs Banshilal Narsidas
Madhya Pradesh High Court · (2004) 190 CTR 145 : (2004) ILR (MP) 85 : (2004) 270 ITR 231 : (2004) 1 MPHT 127
Gift Tax Act, 1958 — Section 26(1), 5(1)(viii)
High Courts28 Oct 2003
Prem Kumari and Others Vs Prahlad Dev and Others
Madhya Pradesh High Court · (2004) 2 ACC 163 : (2004) ACJ 507
Motor Vehicles Act, 1988 — Section 149(2)
High Courts28 Oct 2003
CGT Vs Banshilal Narsidas
Madhya Pradesh High Court · (2004) 137 TAXMAN 358
Gift Tax Act, 1958 — Section 26(1), 5(1)(viii)
High Courts23 Oct 2003Allowed
Lalloo Ram Vs Ram Babu Kamariya and Others
Madhya Pradesh High Court · (2004) 1 ACC 271 : (2005) ACJ 1755
High Courts23 Oct 2003
State of M.P. and Others Vs Siyaram Verma
Madhya Pradesh High Court · AIR 2004 MP 174 : (2004) 1 CTLJ 356 : (2004) 1 MPLJ 130
Constitution of India, 1950 — Article 299Court fees Act, 1870 — Section 7Madhya Pradesh Land Revenue Code, 1959 — Section 150, 155, 257