High Courts05 May 2003Dismissed
Jagannath and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 05 MP CK 0092
Land Acquisition Act, 1894 — Section 4(1), 5A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 28 of 52
High Courts05 May 2003Allowed
State of M.P. Vs Jagannath Lohar and Another
Madhya Pradesh High Court · (2004) 1 JLJ 217 : (2003) 2 MPJR 519 : (2003) 4 MPLJ 529 : (2004) 1 RCR(Criminal) 417
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 102, 325, 34Probation of Offenders Act, 1958 — Section 5
High Courts05 May 2003Dismissed
Mukesh Kumar Jain Vs Union of India (UOI)
Madhya Pradesh High Court · (2003) 3 MPLJ 568 : (2004) 55 SCL 387
Adjudication Proceedings and Appeal Rules, 1974 — Rule 3Foreign Exchange Regulation Act, 1973 — Section 33, 34, 36, 37, 38
High Courts05 May 2003Partly Allowed
Satish Vs Latif Khan and Others
Madhya Pradesh High Court · (2004) 1 ACC 725 : (2003) 3 MPHT 375
Motor Vehicles Act, 1988 — Section 149, 168, 171, 173, 3
High Courts05 May 2003Partly Allowed
Commissioner of Income Tax Vs HEG Ltd.
Madhya Pradesh High Court · (2003) 182 CTR 353 : (2003) 263 ITR 230 : (2003) 130 TAXMAN 72
Income Tax Act, 1961 — Section 5(2), 9(1), 90(2)
High Courts05 May 2003Dismissed
Heeralal Vs Thakur Das
Madhya Pradesh High Court · (2003) 3 MPHT 347
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts05 May 2003Allowed
Bahadur Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 3 MPHT 472 : (2003) 4 MPLJ 243 : (2002) 2 MPLJ 171
Evidence Act, 1872 — Section 27, 3, 45, 8Penal Code, 1860 (IPC) — Section 201, 302, 364, 404
High Courts05 May 2003Dismissed
Nand Kishore Vs Ramesh Chandra and Another
Madhya Pradesh High Court · (2003) 4 MPHT 114
Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 63
High Courts05 May 2003
Commissioner of Income Tax Vs A.K. Ghosh
Madhya Pradesh High Court · (2003) 131 TAXMAN 124
Income Tax Act, 1961 — Section 10, 119, 15, 16, 17
High Courts05 May 2003Dismissed
Laxmi Narayan Sharma Vs Life Insurance Corporation of India and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 489
High Courts02 May 2003Allowed
Amer Jeet Sharma Vs Union of India and others
Madhya Pradesh High Court · (2004) 1 MPLJ 176
Canara Bank Service Code — Rule 21(3)(b)Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 420
High Courts02 May 2003
Aarti Aakulwar Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 137
High Courts02 May 2003Dismissed
Kalpana Jain Vs Shiv Kumar Jain
Madhya Pradesh High Court · (2003) 2 DMC 828
Hindu Marriage Act, 1955 — Section 10, 13, 27, 28
High Courts02 May 2003
Badri Vishal Tiwari and Another Vs Secretary, Non-Collegiate Education and Others
Madhya Pradesh High Court · AIR 2004 MP 121 : (2003) 3 MPHT 354 : (2003) 2 MPJR 470 : (2003) 4 MPLJ 2
High Courts02 May 2003Allowed
Sukhdin Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 MPHT 495 : (2004) 2 MPJR 33 : (2003) 3 MPLJ 412
Criminal Procedure Code, 1973 (CrPC) — Section 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13, 2BPenal Code, 1860 (IPC) — Section 212, 216
High Courts02 May 2003Dismissed
Arun Kumar Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 40 : (2003) 3 MPLJ 90
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)Madhya Pradesh Fundamental Rules — Rule 56
High Courts02 May 2003Allowed
Akbar Ali and others Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 291
Penal Code, 1860 (IPC) — Section 34, 418, 420
High Courts02 May 2003Allowed
Satyendra Kumar Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPJR 204 : (2003) 4 MPLJ 268
High Courts01 May 2003
Avtar Singh Vs ITO
Madhya Pradesh High Court · (2003) 132 TAXMAN 113
Income Tax Act, 1961 — Section 2, 260ATransfer of Property Act, 1882 — Section 53A, 54E, 54F
High Courts01 May 2003Allowed
Ramlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) ILR (MP) 728 : (2003) 4 MPHT 354
Forest Act, 1927 — Section 30, 33(1)Madhya Pradesh Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 1(3), 15(1), 15(2), 16, 18