High Courts08 May 2003Allowed
Saraswatibai @Saritabai Vs Ramshanker
Madhya Pradesh High Court · (2004) 1 DMC 543
Hindu Marriage Act, 1955 — Section 13, 28, 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 27 of 52
High Courts07 May 2003Dismissed
Jugraj Singh Markam Vs Dhannulal Maravi and Others
Madhya Pradesh High Court · (2004) 1 JLJ 340 : (2003) 4 MPLJ 378
Madhya Pradesh Municipalities (President and Vice-President) Election Rules, 1962 — Rule 3Madhya Pradesh Municipalities Act, 1961 — Section 47, 47(2), 5(4), 5(5), 56(3)Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3(3)
High Courts07 May 2003Dismissed
Priyanka Upadhyaya Vs Coal India Ltd. and Another
Madhya Pradesh High Court · (2005) 104 FLR 281 : (2005) 1 LLJ 476 : (2004) 2 MPJR 184 : (2004) 4 MPLJ 259
High Courts07 May 2003Dismissed
Brijlal Moganiya Vs Smt. Hemlata Moganiya
Madhya Pradesh High Court · (2003) 2 DMC 643
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 28
High Courts07 May 2003Dismissed
Ravishanker Yadav Vs Nagar Palika Parishad
Madhya Pradesh High Court · (2003) 3 BC 495
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 May 2003Dismissed
Indrajeet Singh Vs Jagdish Prasad and Others
Madhya Pradesh High Court · (2003) 3 MPHT 460 : (2003) 2 MPJR 212 : (2003) 4 MPLJ 46
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26, 35
High Courts07 May 2003Dismissed
Rajendra Kumar Koshake Vs Smt. Renuka
Madhya Pradesh High Court · (2004) 1 DMC 53
Hindu Marriage Act, 1955 — Section 12(1), 28, 5
High Courts07 May 2003Allowed
Avtar Singh Vs Income Tax Officer
Madhya Pradesh High Court · (2004) 270 ITR 92
Income Tax Act, 1961 — Section 2(47), 45
High Courts07 May 2003Dismissed
Sanjay Kumar Gupta Vs General Manager, New India Assurance Company Limited
Madhya Pradesh High Court · (2003) 05 MP CK 0011
Constitution of India, 1950 — Article 226, 227
High Courts06 May 2003Dismissed
Gulab Rao Vs Indu Bai
Madhya Pradesh High Court · (2004) 1 DMC 128
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 28
High Courts06 May 2003Dismissed
Badrilal Patidar and Another Vs Kanhaiyalal and Others
Madhya Pradesh High Court · (2003) 3 MPHT 349
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 110
High Courts06 May 2003
Wali Mohammed Vs Batulbai
Madhya Pradesh High Court · (2003) CriLJ 2755 : (2004) ILR (MP) 37 : (2003) 4 JCR 625 : (2003) 3 MPHT 113 : (2003) 1 MPJR 513 : (2003) 2 MPLJ 513 : (2003) 3 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 127(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 4
High Courts06 May 2003Dismissed
Ashok Kumar Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 524 : (2003) 3 MPLJ 498
Constitution of India, 1950 — Article 226, 227
High Courts06 May 2003
Metalcraft Industries Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 324 : (2003) 2 MPJR 485 : (2003) 4 MPLJ 420
Urban Land (Ceiling and Regulation) Act, 1976 — Section 11 , 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts06 May 2003
Vikas Gupta and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2003) 3 MPHT 330
Constitution of India, 1950 — Article 226
High Courts06 May 2003Allowed
Gupala Dhimar Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 360 : (2004) 2 MPJR 75 : (2004) 2 MPLJ 121
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts06 May 2003Allowed
The Food Corporation of India Vs Ratanlal N. Gwalani
Madhya Pradesh High Court · AIR 2004 MP 215 : (2004) 1 MPHT 56 : (2004) 1 MPLJ 552
Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 55, 73Evidence Act, 1872 — Section 115
High Courts06 May 2003Dismissed
Smt. Munnidevi and Another Vs Raj Kumar Singh and Others
Madhya Pradesh High Court · (2004) 3 MPHT 202 : (2004) 3 MPLJ 301
Motor Vehicles Act, 1988 — Section 173
High Courts06 May 2003Dismissed
Prasenjit Karmakar Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 458
Madhya Pradesh Re-organisation Act, 2000 — Section 66
High Courts06 May 2003
United India Insurance Co. Ltd. Vs Jhanjhan and Others
Madhya Pradesh High Court · (2004) 1 ACC 552 : (2003) ACJ 1792
Motor Vehicles Act, 1988 — Section 147, 170