High Courts27 Mar 2002Allowed
Smt. Babita @ Sushama Vs Santosh
Madhya Pradesh High Court · (2002) 2 DMC 38
Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 36 of 51
High Courts27 Mar 2002Dismissed
Kamla Bajpai and Others Vs Smt. Sharda Devi Bajpai and Others
Madhya Pradesh High Court · AIR 2002 MP 262 : (2003) ILR (MP) 127 : (2002) 5 MPHT 71 : (2002) 3 MPLJ 600
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 100
High Courts27 Mar 2002
Director, Indian Veterinary Institute and Others Vs Dr. S.C. Dubey and Another
Madhya Pradesh High Court · (2003) ILR (MP) 592 : (2002) 5 MPHT 66
High Courts26 Mar 2002Dismissed
Mohammed Zarif Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) CriLJ 3224 : (2002) 2 MPJR 609 : (2002) 4 MPLJ 359
Criminal Procedure Code, 1973 (CrPC) — Section 84
High Courts26 Mar 2002Allowed
Krishna Bai and Another Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 DMC 492 : (2002) 3 MPHT 269
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Mar 2002Dismissed
Yunus Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) 3 MPHT 285
Criminal Procedure Code, 1973 (CrPC) — Section 83, 84, 85
High Courts26 Mar 2002Dismissed
Satish Upadhyay Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 4 MPLJ 88
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 53B
High Courts26 Mar 2002Dismissed
Shankar Lal Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPLJ 309
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 25, 42, 43
High Courts26 Mar 2002Dismissed
Munnalal Vs State of M.P.
Madhya Pradesh High Court · (2002) CriLJ 2607 : (2002) 3 MPHT 352 : (2002) 3 MPLJ 368
Criminal Procedure Code, 1973 (CrPC) — Section 220(1), 300(1), 300(2)Penal Code, 1860 (IPC) — Section 419, 420, 467, 471
High Courts26 Mar 2002Allowed
Asma Nasir Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 4 MPLJ 55
High Courts23 Mar 2002
Ramesh Baburao Patil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2002) CriLJ 3364
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 84
High Courts22 Mar 2002
Ram Kumar Gupta and others Vs Central Bank of India and others
Madhya Pradesh High Court · (2002) 4 MPLJ 105
Madhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987 — Section 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18
High Courts22 Mar 2002Dismissed
Oriental Insurance Co. Ltd. Vs Sumantari Bai and Another
Madhya Pradesh High Court · (2006) 1 ACC 446 : (2004) ACJ 1759 : (2002) 5 MPHT 447 : (2003) 1 MPLJ 194
Workmens Compensation Act, 1923 — Section 3(1)
High Courts22 Mar 2002Dismissed
Anoop Kumar Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) ILR (MP) 33 : (2002) 5 MPHT 166 : (2002) 2 MPJR 331 : (2002) 3 MPLJ 218
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts22 Mar 2002Allowed
Ambika Charan Awasthy Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) ILR (MP) 313 : (2003) 1 LLJ 470 : (2002) 5 MPHT 392 : (2002) 4 MPLJ 474
High Courts22 Mar 2002
Saluja Constructions Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 3 MPHT 553 : (2002) 4 MPLJ 20
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 17A
High Courts22 Mar 2002Dismissed
Dhar Industries Ltd. Vs Debts Recovery Appellate Tribunal and Others
Madhya Pradesh High Court · (2002) 4 MPHT 569 : (2002) 4 MPLJ 50
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts22 Mar 2002
Vikas and Another Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 533 : (2002) 3 MPLJ 417
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482
High Courts22 Mar 2002Dismissed
Sitabai Sinodia and Others Vs Regional Provident Fund Commissioner and Others
Madhya Pradesh High Court · (2002) 94 FLR 1016 : (2002) 3 MPHT 277 : (2002) 3 MPLJ 116
Hindu Marriage Act, 1955 — Section 11, 5Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 47(7), 47(8)
High Courts22 Mar 2002Allowed
Ramesh Patil Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 241 : (2002) 4 MPLJ 425