High Courts23 Apr 2002Allowed
Dayanand Vs Jageshwar and Others
Madhya Pradesh High Court · (2002) 2 MPJR 59
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 32 of 51
High Courts23 Apr 2002Dismissed
Jabalpur Development Authority, Jabalpur Vs Ramesh Prasad Yadav
Madhya Pradesh High Court · (2002) 2 MPJR 498
Madhya Pradesh Town improvement Trust Act, 1960 — Section 147
High Courts22 Apr 2002Allowed
Nawab Saheb Vs Firoz Ahmed
Madhya Pradesh High Court · (2003) ILR (MP) 222 : (2002) 3 MPHT 414
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 41 Rule 27, 100Evidence Act, 1872 — Section 74Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23
High Courts22 Apr 2002Dismissed
Sanghi Brothers (Indore) Ltd. and Others Vs Gurudev Singh Gyani and Sons and Another
Madhya Pradesh High Court · (2003) CriLJ 931
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts22 Apr 2002Dismissed
Jagannath Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 3 MPHT 525 : (2002) 3 MPLJ 214
Constitution of India, 1950 — Article 173, 226Madhya Pradesh Krishi Upaj Mandi (Adhisuchana Prakashan Riti, Bharsadhak Samiti Tatha Mandi Samiti Gathan) Niyam, 1974 — Rule 43Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11B
High Courts22 Apr 2002Dismissed
Padmakar Singh Chouhan Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 3 MPLJ 425
High Courts22 Apr 2002Allowed
Ashok Kumar Tripathi Vs Janpad Panchayat and Another
Madhya Pradesh High Court · (2002) 4 MPHT 408
Madhya Pradesh (Appeal and Revision) Rules, 1995 — Rule 3Madhya Pradesh Panchayat Shiksha Karmis (Recruitment and Conditions of Service) Rules, 1997 — Rule 10, 5, 7, 9
High Courts19 Apr 2002Dismissed
Hariom Singh Rajput Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 3 MPHT 541 : (2002) 3 MPLJ 204
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 69, 69(1)
High Courts19 Apr 2002Dismissed
M.P.S.R.T. Corporation Vs Jagadish Narayan Sharma and Others
Madhya Pradesh High Court · (2002) 1 JLJ 401 : (2002) 3 MPHT 83 : (2002) 2 MPLJ 554
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)
High Courts19 Apr 2002Allowed
Ram Kumar Rai Vs State of M.P.
Madhya Pradesh High Court · (2002) CriLJ 4372
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Prevention of Corruption Act, 1947 — Section 6, 6(1)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 7
High Courts18 Apr 2002
Kusumlata Vs Lalaram and Others
Madhya Pradesh High Court · (2004) 2 ACC 485
Motor Vehicles Act, 1988 — Section 2, 3
High Courts18 Apr 2002Allowed
Smt. Chandrakanta and Another Vs Ashok Kumar and Others
Madhya Pradesh High Court · (2002) 4 MPHT 51 : (2002) 3 MPLJ 576 : (2002) 1 MPLJ 497
Hindu Succession Act, 1956 — Section 8
High Courts18 Apr 2002Dismissed
Barelal Sahu Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 467
Criminal Procedure Code, 1973 (CrPC) — Section 323, 465Penal Code, 1860 (IPC) — Section 304
High Courts17 Apr 2002Dismissed
Ramesh Lalai Vs Smt. Sumati Bai
Madhya Pradesh High Court · (2002) 5 MPHT 113 : (2002) 3 MPLJ 548
Criminal Procedure Code, 1973 (CrPC) — Section 125, 307, 386, 389, 390
High Courts17 Apr 2002
Arun Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 4 MPHT 574 : (2002) 3 MPLJ 526
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13
High Courts17 Apr 2002Dismissed
Shivaji Rao Patil Vs The Collector, Balaghat and Another
Madhya Pradesh High Court · (2002) 3 MPHT 175 : (2002) 4 MPLJ 240
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 28(2)
High Courts17 Apr 2002Allowed
Allahabad Bank Vs M.P.E.B. and Another
Madhya Pradesh High Court · AIR 2003 MP 37 : (2002) 5 MPHT 496
Electricity Act, 1910 — Section 24, 24(1)
High Courts17 Apr 2002Allowed
Lakhan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 525 : (2002) 2 MPJR 386 : (2002) 4 MPLJ 336
Penal Code, 1860 (IPC) — Section 304, 34
High Courts17 Apr 2002Partly Allowed
Ram Govind and Others Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 301 : (2003) 1 MPLJ 59
Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts17 Apr 2002Dismissed
Parmanand Sisodia Vs Madhukar and Others
Madhya Pradesh High Court · (2002) CriLJ 3640 : (2002) 3 MPHT 343
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 210(2)