COURT ARCHIVE

Madhya Pradesh High Court judgments, 2001

714 judgments · page 5 of 36

High Courts23 Nov 2001Dismissed

National Dairy Development Board and Another Vs Suraj Singh

Madhya Pradesh High Court · (2002) 5 MPHT 254 : (2002) 2 MPLJ 72

Arbitration Act, 1940 — Section 8(2)Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(4), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts22 Nov 2001Dismissed

S.S.Udhawath Vs M.P. Human Rights Commission and Another

Madhya Pradesh High Court · (2002) 2 MPLJ 342

Penal Code, 1860 (IPC) — Section 148, 302, 307, 506Protection of Human Rights Act, 1993 — Section 16

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High Courts22 Nov 2001Allowed

Maltibai Vs Subhashchandra and Others

Madhya Pradesh High Court · (2002) 1 MPHT 176 : (2002) 1 MPLJ 508

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 64, 65

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High Courts22 Nov 2001

Phoolchand and Others Vs Jai Kumar and Others

Madhya Pradesh High Court · (2002) 1 MPHT 210 : (2002) 2 MPLJ 189

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4)

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High Courts22 Nov 2001Allowed

Bedilal Rajak and Others Vs State of M.P.

Madhya Pradesh High Court · (2002) 2 MPHT 338 : (2002) 1 MPJR 568 : (2002) 2 MPLJ 496

Criminal Procedure Code, 1973 (CrPC) — Section 174

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High Courts21 Nov 2001Dismissed

Suruchibaidhoba Vs State of M.P. and Others

Madhya Pradesh High Court · (2001) 11 MP CK 0083

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High Courts21 Nov 2001Dismissed

Gopal Shrivastava Vs State of M.P.

Madhya Pradesh High Court · (2003) 1 MPJR 300

Penal Code, 1860 (IPC) — Section 34, 376, 506

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High Courts21 Nov 2001Allowed

Grasim Industries Limited Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2002) 128 STC 604

Constitution of India, 1950 — Article 226, 227

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High Courts21 Nov 2001Dismissed

Madhya Pradesh Cement Manufacturers' Association Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 2002 MP 62 : (2002) 1 MPHT 84 : (2002) 2 MPLJ 195

Constitution of India, 1950 — Article 14, 19, 19(1), 213, 254Electricity (Supply) Act, 1948 — Section 18, 18Madhya Pradesh Electricity Duty Act, 1949 — Section 2, 3, 3(1), 3(2), 3(3)

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High Courts21 Nov 2001Allowed