High Courts20 Jul 2001Dismissed
Subhash Chand Jain Vs Anil Kumar Jain and Others
Madhya Pradesh High Court · (2003) ACJ 1270 : (2001) 4 MPHT 272
Motor Vehicles Act, 1988 — Section 140, 140(5), 163
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2001
714 judgments · page 17 of 36
High Courts20 Jul 2001Allowed
National Insurance Co. Ltd. Vs Kanti Bai and Others
Madhya Pradesh High Court · (2003) ACJ 372 : (2002) 1 MPLJ 74
Motor Vehicles Act, 1988 — Section 140, 147, 149, 165, 166
High Courts20 Jul 2001
Pushpa Devi and Others Vs Kamal Singh and Others
Madhya Pradesh High Court · (2003) ACJ 383 : (2001) 3 MPLJ 548
Motor Vehicles Act, 1988 — Section 149, 174
High Courts20 Jul 2001
Mst. Puspadevi and Others Vs Kamal Singh and Others
Madhya Pradesh High Court · (2002) 1 ACC 616
Motor Vehicles Act, 1988 — Section 149, 174
High Courts19 Jul 2001Dismissed
Hukum Singh Yadav Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 2 MPJR 92 : (2001) 3 MPLJ 75
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2001
Taxation Authority and Another Vs Parasmal
Madhya Pradesh High Court · (2002) 1 ACC 384
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jul 2001Allowed
Shriram Choudhary Vs State of MP. and Others
Madhya Pradesh High Court · (2002) 1 JLJ 366
Constitution of India, 1950 — Article 226, 311, 311(2)Madhya Pradesh Krishi Upaj Mandi (M.N.V.) Rules, 1980 — Rule 111, 87Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 27
High Courts18 Jul 2001Dismissed
Kalabai Choubey and Others Vs Rajabahadur Yadav and Another
Madhya Pradesh High Court · (2003) ACJ 94 : AIR 2002 MP 8 : (2001) 3 MPLJ 554 : (2001) 3 MPLJ 233
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 140, 145, 146, 147, 148
High Courts18 Jul 2001Dismissed
State of M.P. Vs Chamru alias Bhagwandas
Madhya Pradesh High Court · (2001) 2 JLJ 161
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts18 Jul 2001Dismissed
Central Ware Housing Corporation Vs J.S. Brah
Madhya Pradesh High Court · (2001) 2 JLJ 350 : (2001) 3 MPHT 449
Central Warehousing Corporation (Staff) Regulations, 1986 — Regulation 39Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Jul 2001
State of M.P. Vs Smt. Prem Bai
Madhya Pradesh High Court · (2001) 3 MPHT 244 : (2001) 3 MPLJ 166
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts16 Jul 2001Dismissed
National Insurance Co. Ltd. Vs Ramzan Khan and Others
Madhya Pradesh High Court · (2003) ACJ 951
Motor Vehicles Act, 1988 — Section 149
High Courts13 Jul 2001Dismissed
Shivnarayan and others Vs Smt. Shyambai and another
Madhya Pradesh High Court · (2001) 4 MPHT 147 : (2002) 1 MPLJ 395
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(4), 11
High Courts13 Jul 2001
Shantilal Vs Azad Kumar and Others
Madhya Pradesh High Court · (2002) 3 ACC 628
Limitation Act, 1963 — Section 5
High Courts13 Jul 2001Dismissed
Kirt Ram Singh Vs Sewa Ram and others
Madhya Pradesh High Court · AIR 2002 MP 42 : (2001) 3 MPHT 315
Representation of the People Act, 1951 — Section 81(1), 83(1)
High Courts13 Jul 2001Dismissed
Rajasthan State Road Transport Corporation Vs Mahila Anita and others
Madhya Pradesh High Court · (2003) ACJ 397 : (2001) 3 MPHT 443 : (2001) 3 MPLJ 147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 163(A), 163(B), 166, 168, 171
High Courts13 Jul 2001Dismissed
Gaurav Agro Plast Vs Assistant Commissioner of Commercial Tax
Madhya Pradesh High Court · (2006) 143 STC 422
High Courts12 Jul 2001
Gaura Bai and Others Vs Dev Nath Makad and Others
Madhya Pradesh High Court · (2003) ACJ 836 : (2002) 1 MPJR 291 : (2002) 3 MPLJ 385
Insurance Act, 1938 — Section 64VB
High Courts12 Jul 2001Allowed
Govind Vs State
Madhya Pradesh High Court · (2001) 4 MPHT 188 : (2002) 1 MPJR 17
Criminal Procedure Code, 1973 (CrPC) — Section 29, 386Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379