High Courts23 Nov 2000Allowed
Ku. Rachana Dubey Vs Pitambar Das Bhojumal and others
Madhya Pradesh High Court · (2001) 1 MPHT 294 : (2001) 3 MPLJ 108 : (2001) 3 MPLJ 103
Motor Vehicles Act, 1988 — Section 142, 171, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 4 of 44
High Courts23 Nov 2000
Haroon Rashid Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2001) 5 MPHT 187 : (2001) 2 MPLJ 130
Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 11
High Courts21 Nov 2000Allowed
Kusumkali and Others Vs Shankh Mani and Others
Madhya Pradesh High Court · (2002) ACJ 2052
High Courts21 Nov 2000Allowed
Smt. Kusumkali and Others Vs Shankh Mani and Others
Madhya Pradesh High Court · (2001) 5 MPHT 264
High Courts21 Nov 2000
Regional Provident Fund Commissioner Vs President (Presiding) Officer, Employees Provident Fund Appellate Tribunal, New Delhi and another
Madhya Pradesh High Court · AIR 2001 MP 155 : (2001) 3 MPHT 4 : (2001) 1 MPLJ 612
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7
High Courts21 Nov 2000
Kamla Prasad Chourasiya Vs Pravin Kumar Jain and Others
Madhya Pradesh High Court · (2001) 2 JLJ 180 : (2001) 5 MPHT 455 : (2001) 1 MPJR 328
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2), Order 37 Rule 2, Order 37 Rule 3(5)Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 2000
Chhaya Mishra and Others Vs Oriental Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (2002) ACJ 1634 : (2001) 1 MPLJ 564
High Courts20 Nov 2000Dismissed
Hariom Trading Company Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (2001) 122 STC 526
Constitution of India, 1950 — Article 226, 227
High Courts17 Nov 2000Dismissed
State of M.P. and others Vs Pradeep Meshram and others
Madhya Pradesh High Court · (2001) 2 MPHT 164 : (2001) 2 MPLJ 315
High Courts17 Nov 2000Allowed
M/s Safex India Pvt. Ltd. and another Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 JLJ 288 : (2001) 3 MPHT 63
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Drugs and Cosmetics Act, 1940 — Section 18
High Courts17 Nov 2000Dismissed
Gappulal Meena and others Vs Gajanand and others
Madhya Pradesh High Court · (2001) 1 MPHT 150 : (2001) 1 MPLJ 697
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, 100, 9Madhya Pradesh Land Revenue Code, 1959 — Section 178Procedure of Revenue Officers and Revenue Courts Rules — Rule 11
High Courts17 Nov 2000Allowed
Haji Ajaib Hussain Vs M/s Aalishan Builders and others
Madhya Pradesh High Court · (2001) 2 MPHT 98 : (2001) 1 MPLJ 337
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Nov 2000
Chairman, M.P.A.K.V. Nigam and Others Vs State Industrial Court and Others
Madhya Pradesh High Court · (2001) 90 FLR 116 : (2002) 4 LLJ 593
High Courts17 Nov 2000Dismissed
Jagannath and others Vs Dharam Jeet
Madhya Pradesh High Court · (2001) 2 MPHT 298 : (2001) 1 MPLJ 503
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts16 Nov 2000Dismissed
Jayant Vitamins Ltd. Vs Employees' State Insurance Corporation and Another
Madhya Pradesh High Court · (2001) 88 FLR 713 : (2001) 1 LLJ 1323
Employees State Insurance Act, 1948 — Section 45A, 45B
High Courts15 Nov 2000Allowed
Manish Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2001) 5 MPHT 561 : (2001) 2 MPJR 364
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 239Penal Code, 1860 (IPC) — Section 107, 306
High Courts15 Nov 2000Dismissed
Jaswant Singh and others Vs Chief Municipal Officer and others
Madhya Pradesh High Court · (2002) 1 JLJ 156 : (2001) 1 MPHT 146 : (2001) 1 MPJR 66 : (2001) 2 MPLJ 138
Madhya Pradesh Land Revenue Code, 1959 — Section 248Specific Relief Act, 1963 — Section 38
High Courts15 Nov 2000Dismissed
Dr. Shyam Babu Mundhra Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 1 MPHT 457 : (2001) 1 MPLJ 581
Madhya Pradesh Regularisation of Ad hoc Appointment Rules, 1986 — Rule 12
High Courts14 Nov 2000
Ramesh and Another Vs Raju Sharma and Others
Madhya Pradesh High Court · (2001) 1 ACC 611 : (2002) ACJ 1373
Motor Vehicles Act, 1988 — Section 163A
High Courts14 Nov 2000Allowed
Maya Devi and others Vs Shankarlal Rajak
Madhya Pradesh High Court · (2001) 2 MPHT 195 : (2001) 2 MPLJ 23 : (2001) 1 MPLJ 382
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 417(3)Limitation Act, 1908 — Section 29(2)Limitation Act, 1963 — Section 10, 11, 12, 13, 14