COURT ARCHIVE

Madhya Pradesh High Court judgments, 2000

865 judgments · page 37 of 44

High Courts28 Feb 2000Allowed

Rajesh Gupta and another Vs Smt. Ramraji and others

Madhya Pradesh High Court · (2001) 1 MPHT 161

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Transfer of Property Act, 1882 — Section 44, 55

High Courts28 Feb 2000Dismissed

Babulal and Another Vs Smt. Chaturiya and Others

Madhya Pradesh High Court · (2001) ILR (MP) 1450 : (2000) 4 MPHT 416 : (2000) 3 MPLJ 204

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1A, 151

High Courts28 Feb 2000Dismissed

Vijay Kumar Sharma and Others Vs The Executive Engineer, Public Health and Others

Madhya Pradesh High Court · (2001) ILR (MP) 1304 : (2000) 3 MPHT 498 : (2001) 1 MPLJ 104

Land Acquisition (Amendment) Act, 1984 — Section 11, 4, 6Limitation Act, 1963 — Section 18, 18(1), 18(2), 29(2), 5Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 31(3), 51, 52, 61

High Courts28 Feb 2000Dismissed

R.C. Bansal Vs Hon'ble High Court of M.P. and another

Madhya Pradesh High Court · (2000) 3 MPLJ 464

Constitution of India, 1950 — Article 226Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 7(1)

High Courts28 Feb 2000Dismissed

Trilok Singh Vs Kartar Singh

Madhya Pradesh High Court · (2001) 2 MPJR 220

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 96

High Courts28 Feb 2000Dismissed

Narendra Kumar Vs Madanmohan and others

Madhya Pradesh High Court · (2001) 2 MPLJ 161

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b), 12(1)(c), 12(1)(f)

High Courts24 Feb 2000

The Chairman, Gramin Vidyut Sahkari Samiti Maryadit and Others Vs Rajesh Kushwaha and Others

Madhya Pradesh High Court · (2001) 5 MPHT 173 : (2002) 1 MPLJ 168

Court Fees Act, 1870 — Section 5

High Courts24 Feb 2000Dismissed

Pole Chand Vs Hukum Chand

Madhya Pradesh High Court · AIR 2001 MP 8 : (2001) 4 MPLJ 465

Stamp Act, 1899 — Section 12, 36

High Courts24 Feb 2000Dismissed

Ramgopal Bhadoriya and Others Vs Secretary, Board of Secondary Education and Others

Madhya Pradesh High Court · AIR 2001 MP 170 : (2001) ILR (MP) 1796 : (2001) 2 MPJR 211 : (2002) 1 MPLJ 138

Constitution of India, 1950 — Article 14, 226

High Courts24 Feb 2000

Dr. K.P. Sharma Vs Dr. K.L. Mishra and Others

Madhya Pradesh High Court · (2000) 2 JLJ 388 : (2000) 3 MPHT 206

Administrative Tribunals Act, 1985 — Section 20(1), 20(2), 21Constitution of India, 1950 — Article 226, 227

High Courts23 Feb 2000Dismissed

New India Assurance Co. Ltd. Vs Inder Singh and Another

Madhya Pradesh High Court · (2001) ACJ 995

Motor Vehicles Act, 1988 — Section 149, 170

High Courts23 Feb 2000Dismissed

Sirmul Vs Smt. Annapurna Devi

Madhya Pradesh High Court · AIR 2001 MP 10 : (2001) ILR (MP) 520 : (2001) 2 JLJ 261 : (2000) 2 MPJR 474 : (2001) 2 MPLJ 339

Specific Relief Act, 1963 — Section 20

High Courts23 Feb 2000Dismissed

United India Insurance Co. Ltd. Vs Goverdhan and Others

Madhya Pradesh High Court · (2002) ACJ 891 : (2001) 2 MPLJ 208

Motor Vehicles Act, 1988 — Section 147, 149, 2, 9

High Courts22 Feb 2000

Madhya Pradesh State Road Trans. Corporation Vs Rajnikant and Others

Madhya Pradesh High Court · (2002) 2 ACC 668

Motor Vehicles Act, 1988 — Section 166, 173

High Courts22 Feb 2000Allowed

Geetabai Vs Saynarayan and Others

Madhya Pradesh High Court · (2001) ACJ 2079

Motor Vehicles Act, 1988 — Section 140

High Courts22 Feb 2000Dismissed

State of M.P. Vs Jai Singh and Others

Madhya Pradesh High Court · (2000) 4 MPHT 267

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts22 Feb 2000Dismissed

M.P. State Road Transport Corporation Vs Rajnikant and Others

Madhya Pradesh High Court · (2000) ILR (MP) 863 : (2000) 4 MPHT 445 : (2000) 3 MPLJ 169

Central Motor Vehicles Rules, 1989 — Rule 242(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Motor Vehicles Act, 1988 — Section 166, 173

High Courts22 Feb 2000Dismissed

Madhya Pradesh State Road Trans. Corpn. Vs Rajnikant and Others

Madhya Pradesh High Court · (2002) ACJ 268

Motor Vehicles Act, 1988 — Section 166, 173

High Courts22 Feb 2000Allowed

Mohd. Khalil and Another Vs Ram Prasad Pataskar and Others

Madhya Pradesh High Court · (2002) ACJ 472

High Courts22 Feb 2000

Ram Ratan Dhruv Vs Vinay Kumar Singh

Madhya Pradesh High Court · (2000) 2 ACC 662