High Courts11 Feb 1999Allowed
Smt. Annapurnabai alias Bhoori Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 2696
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 33 of 36
High Courts10 Feb 1999
Pramod Kumar Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) 1 DMC 60
Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts10 Feb 1999Allowed
Smt. Urmila Devi Vs Deepak Kumar Vyas
Madhya Pradesh High Court · AIR 2000 MP 32 : (1999) 2 DMC 52 : (1999) ILR (MP) 670 : (1999) 2 MPLJ 212
Hindu Marriage Act, 1955 — Section 13
High Courts10 Feb 1999
COMMISSIONER OF INCOME TAX Vs SMT. PADMA DEVI JAIN
Madhya Pradesh High Court · (2000) 158 CTR 278 : (2002) 123 TAXMAN 1074
Income Tax Act, 1961 — Section 256, 271
High Courts09 Feb 1999
Commissioner of Income Tax Vs Jakko Poyry Engineering
Madhya Pradesh High Court · (2000) 241 ITR 546 : (1999) 103 TAXMAN 457
Income Tax Act, 1961 — Section 256(2), 9
High Courts09 Feb 1999Dismissed
Smt. Bhagwanti Vs Laxmandas Panjwani
Madhya Pradesh High Court · AIR 2000 MP 190 : (1999) 2 DMC 40 : (2000) ILR (MP) 371 : (2000) 2 MPHT 491 : (2000) 1 MPLJ 631
Hindu Marriage Act, 1955 — Section 23
High Courts08 Feb 1999Allowed
Vishnu Maheshwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 4403 : (1999) 1 MPJR 524
High Courts08 Feb 1999Dismissed
Ravi Shanker Lakhanlal Mishra and Another Vs Rajendra Kumar Dubey and Another
Madhya Pradesh High Court · (2000) ILR (MP) 163 : (1999) 2 MPLJ 281
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts08 Feb 1999Allowed
Vishnu Ram Chandra Maheshwari Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 516
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts05 Feb 1999
COMMISSIONER OF INCOME TAX Vs AWAA RAO SUGAR COMPANY LTD.
Madhya Pradesh High Court · (1999) 153 CTR 83
Companies (Profits) Surtax Act, 1964 — Section 9
High Courts05 Feb 1999
COMMISSIONER OF INCOME TAX Vs LABLI SINGH and CO.
Madhya Pradesh High Court · (1999) 156 CTR 568
Criminal Procedure Code, 1973 (CrPC) — Section 186Income Tax Act, 1961 — Section 143, 184, 185, 256
High Courts05 Feb 1999
Ram Vishnu Gupta and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) 2 DMC 489
Evidence Act, 1872 — Section 113Penal Code, 1860 (IPC) — Section 193, 302, 304B, 498A
High Courts05 Feb 1999
Commissioner of Income Tax Vs Labh Singh and Co.
Madhya Pradesh High Court · (2000) 245 ITR 608 : (2001) 118 TAXMAN 63
Income Tax Act, 1961 — Section 184, 185, 186
High Courts05 Feb 1999
Samta Construction Co. Vs Pawan Kumar Sharma, Deputy Director of Income Tax (Investigation) and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1339 : (2000) 244 ITR 845 : (1999) 107 TAXMAN 198
Income Tax Act, 1961 — Section 132(1), 132A, 132A(2)
High Courts05 Feb 1999Dismissed
Kunjlal Das and Others Vs Preetam Chand and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 635
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2, 5
High Courts05 Feb 1999Allowed
Commissioner of Income Tax Vs Doongaji and Co.
Madhya Pradesh High Court · (1999) 02 MP CK 0005
Income Tax Act, 1961 — Section 256(2)
High Courts04 Feb 1999Dismissed
Komal Prasad Soni Vs Smt. Aarti Bai
Madhya Pradesh High Court · (2000) 1 DMC 145
Hindu Marriage Act, 1955 — Section 13(1)
High Courts04 Feb 1999Allowed
Ravi Narayan Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 528
Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 170B(1)
High Courts04 Feb 1999
Dukhiram Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 ACR 1841
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1)
High Courts02 Feb 1999
Lambu alias Shankar Yadav Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 ACR 1884
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 50