High Courts04 May 1999Dismissed
Padmabai and Others Vs Madhya Pradesh State Road Trans. Corpn. and Another
Madhya Pradesh High Court · (1999) 2 ACC 281 : (2001) ACJ 785
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 26 of 36
High Courts04 May 1999Dismissed
Gujarat Ambuja Cement and Others etc. Vs Union of India (UOI) and Another
Madhya Pradesh High Court · AIR 2000 MP 194 : (2001) ILR (MP) 593 : (2001) 1 JLJ 127 : (2000) 2 MPHT 112 : (2000) 1 MPJR 354
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 16(2)
High Courts04 May 1999
Kanhaiyalal Deepchand Jain and Others Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2000) 241 ITR 323 : (1999) 2 MPLJ 19
Income Tax Act, 1961 — Section 276, 276E, 277, 278B
High Courts04 May 1999
KANHAIYALAL Vs STATE OF MADHYA PRADESH
Madhya Pradesh High Court · (1999) 156 CTR 261
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Income Tax Act, 1961 — Section 276, 277, 278
High Courts03 May 1999Dismissed
State of M.P. Vs M/s Mohan Sales and Others
Madhya Pradesh High Court · (2000) 2 MPJR 414
High Courts03 May 1999Allowed
Wilson Siril and Another Vs Rajendra Singh Chhabra and Another
Madhya Pradesh High Court · (2000) ACJ 1203
Motor Vehicles Act, 1988 — Section 173
High Courts02 May 1999
M/S. SAMTA CONSTRUCTION Vs PAWAN KUMAR SHARMA and Others
Madhya Pradesh High Court · (1999) 155 CTR 405
Constitution of India, 1950 — Article 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Income Tax Act, 1961 — Section 12, 132, 132A, 132B, 278D
High Courts01 May 1999Dismissed
Netram and Another Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 MPJR 77 : (1999) 2 MPLJ 487
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts01 May 1999
Commissioner of Commercial Tax Vs Standard Paint House
Madhya Pradesh High Court · (1999) 05 MP CK 0031
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts01 May 1999Dismissed
Oriental Insurance Co. Ltd. Vs Kunti and Others
Madhya Pradesh High Court · (2001) ACJ 504
Motor Vehicles Act, 1988 — Section 110, 96
High Courts29 Apr 1999Dismissed
United Church of Northern India Trust Asso. Vs Shantilal and Others
Madhya Pradesh High Court · (2000) ILR (MP) 736 : (1999) 2 JLJ 412 : (2000) 1 MPLJ 380
High Courts29 Apr 1999Dismissed
Smt. Prabha Devi Goyal Vs Laxmikant
Madhya Pradesh High Court · (2000) 1 MPJR 151
Evidence Act, 1872 — Section 120
High Courts28 Apr 1999Dismissed
Madan @ Madhu Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPJR 8 : (2001) 1 MPLJ 347
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Apr 1999Allowed
Balram and Another Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 MPLJ 355
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts27 Apr 1999
Cancer Hospital and Research Institute Vs Rajveer Singh and Others
Madhya Pradesh High Court · (2000) 85 FLR 389 : (2000) 3 LLJ 585 : (2000) 2 MPLJ 10
Industrial Disputes Act, 1947 — Section 11A
High Courts26 Apr 1999Dismissed
Madhya Pradesh State Road Trans. Corpn. and Another Vs Pratap and Another
Madhya Pradesh High Court · (2001) ACJ 270 : (2000) 1 MPLJ 84
Motor Vehicles Act, 1988 — Section 140
High Courts23 Apr 1999Dismissed
Raj Kumar Vs Collector and Others
Madhya Pradesh High Court · (2000) 2 MPJR 43
High Courts23 Apr 1999Allowed
Gopal Krishna Pandey Vs Rama Nand Singh and Others
Madhya Pradesh High Court · (2000) ACJ 1107
Motor Vehicles Act, 1988 — Section 140, 142Penal Code, 1860 (IPC) — Section 320
High Courts23 Apr 1999Allowed
Piraniya through LRs Vs Makhan alias Makhan Lal Kachhi and Another
Madhya Pradesh High Court · (2001) ACJ 364
Motor Vehicles Act, 1988 — Section 110, 92Succession Act, 1925 — Section 306
High Courts22 Apr 1999Dismissed
Subhash Chand and Another Vs Gyanchand
Madhya Pradesh High Court · (2000) 1 MPJR 311
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)