High Courts29 Oct 1998Allowed
Anil Kumar Ram Avtar Gupta Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 JLJ 396 : (1999) 1 MPLJ 512
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1998
593 judgments · page 7 of 30
High Courts29 Oct 1998Dismissed
Amritrao Mukutrao Survey Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 595
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9(3)Penal Code, 1860 (IPC) — Section 409, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts28 Oct 1998Allowed
Keshari Singh alias Ramu and Another etc. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 2606 : (2000) ILR (MP) 1288 : (1999) 1 MPJR 635
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts28 Oct 1998Dismissed
Kaushal Prasad Kashyap Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) ILR (MP) 650 : (1999) 1 MPJR 175 : (1999) 1 MPLJ 455
Madhya Pradesh General Clauses Act, 1957 — Section 17Madhya Pradesh Land Revenue Code, 1959 — Section 15, 16, 17, 17(2), 17(3)Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 39(2), 93
High Courts28 Oct 1998
Raj Bahadur Vs Narayan Das
Madhya Pradesh High Court · (1999) 2 ACR 1384
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(A)(1)
High Courts27 Oct 1998Allowed
Sushil Kumar Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPJR 479
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 50
High Courts27 Oct 1998
Tej Kumari and Others Vs Hakim Singh and Others
Madhya Pradesh High Court · (2000) ACJ 1205
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts27 Oct 1998Allowed
Manoj @ Amit Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 567
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts27 Oct 1998Allowed
Shivlal and Others Vs Girish Kumar and Others
Madhya Pradesh High Court · AIR 1999 MP 52
Motor Vehicles Act, 1988 — Section 140
High Courts27 Oct 1998Allowed
Sushil Kumar (In Jail) Vs State of M.P.
Madhya Pradesh High Court · (1999) CriLJ 4516
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts26 Oct 1998Allowed
Vidyudeep Vs Smt. Subhadrabai
Madhya Pradesh High Court · (2000) 2 DMC 387
Hindu Marriage Act, 1955 — Section 15, 16, 17
High Courts15 Oct 1998Allowed
Rafique Khan and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) 1 MPJR 123
Penal Code, 1860 (IPC) — Section 363, 366, 368
High Courts14 Oct 1998Dismissed
Ramesh Kumar Jaiswal Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 427
Madhya Pradesh Excise Act, 1915 — Section 62, 63
High Courts14 Oct 1998Dismissed
Bajaj Electricals Ltd. Vs Shri Nandkishore Kanojia and Another
Madhya Pradesh High Court · (2000) 1 MPJR 95
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Shops and Establishments Act, 1958 — Section 58(2)
High Courts13 Oct 1998
ANIL KUMAR SATISH KUMAR NAHTA Vs INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
Madhya Pradesh High Court · (1999) 152 CTR 516
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148, 187, 188
High Courts13 Oct 1998
Anil Kumar Satish Kumar Nahta Vs Inspecting Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2000) 242 ITR 238
Income Tax Act, 1961 — Section 147, 187, 188, 189
High Courts13 Oct 1998Allowed
Mohammad Jameel Khan and Others Vs Miththu Lal and Others
Madhya Pradesh High Court · AIR 1999 MP 70 : (1999) 2 JLJ 218 : (1999) 1 MPLJ 37
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Court Fees Act, 1870 — Section 7(iv)(c)
High Courts12 Oct 1998Allowed
Shyam Lal Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 219
Penal Code, 1860 (IPC) — Section 323, 342, 343, 506
High Courts09 Oct 1998
Ramlal Chironjilal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1999) 153 CTR 68 : (1999) 235 ITR 470
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 271(1)
High Courts09 Oct 1998Dismissed
New India Insurance Co. Ltd. and Another Vs Prakash Narain Agnihotri and Others
Madhya Pradesh High Court · (1999) ACJ 897 : AIR 1999 MP 53 : (1999) 2 MPLJ 217
Motor Vehicles Act, 1988 — Section 163A