High Courts03 Nov 1998Allowed

Ram Sharan Vs Ansuiya Bai

Madhya Pradesh High Court · (1999) 2 DMC 12

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Nov 1998

Arun Kumar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1999) CriLJ 717 : (2000) ILR (MP) 896

Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173, 173(5), 397Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Oct 1998Dismissed

Amrit Rao Vs State of M.P.

Madhya Pradesh High Court · (1999) 1 MPJR 95

Penal Code, 1860 (IPC) — Section 409, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)