High Courts02 Mar 1998Dismissed
Laxman Prasad Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 MPJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1988 — Section 7
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1998
593 judgments · page 25 of 30
High Courts28 Feb 1998Dismissed
Smt. Roopa @ Roopmati Vs Vijay Kumar
Madhya Pradesh High Court · (1998) 2 DMC 386
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Feb 1998
Manju Rai and Others Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (1999) ACJ 853
Motor Vehicles Act, 1988 — Section 140
High Courts28 Feb 1998Dismissed
President, Transport Co-operative Bank and Others Vs Smt. Chandraprabha
Madhya Pradesh High Court · (1998) 1 MPJR 386 : (1998) 2 MPLJ 333
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23B, 23C, 23E
High Courts27 Feb 1998Dismissed
Madhusudan Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPJR 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts27 Feb 1998
Kusum S. Verma and Another Vs Pritam Singh Gulati and Another
Madhya Pradesh High Court · (1998) 1 MPJR 379 : (1998) 1 MPLJ 578
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 82
High Courts27 Feb 1998Dismissed
Madhusudan Dansena Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 JLJ 86 : (1998) 2 MPLJ 278
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(8), 362, 482Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts27 Feb 1998Dismissed
Keshari Steels and Another Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · AIR 1999 MP 83 : (1999) 98 CompCas 180 : (2000) 3 MPLJ 263 : (1998) 1 MPLJ 32
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts27 Feb 1998Dismissed
Dr. Kusum Verma and Another Vs Pritam Singh Gulati and Another
Madhya Pradesh High Court · AIR 1998 MP 199 : (1998) 1 MPLJ 578
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Feb 1998Dismissed
National Insurance Co. Ltd. Vs Dwarika Prasad Singhal and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 612
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(4), 23A, 23D, 23J
High Courts26 Feb 1998Dismissed
National Insurance Co. Vs Dwarika Prasad
Madhya Pradesh High Court · (1998) 1 MPJR 354
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E
High Courts24 Feb 1998Allowed
Smt. Surekha Vs Dilip Devidas
Madhya Pradesh High Court · (1998) 2 DMC 403
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 13, 9
High Courts24 Feb 1998Allowed
Jai Narain Charitable Registered Society Vs Smt. Kumud Verma and Others
Madhya Pradesh High Court · AIR 1999 MP 37 : (1998) ILR (MP) 227
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 7 Rule 11, 96
High Courts24 Feb 1998Dismissed
Samrat Bidi Works and Others Vs Dayalal Meghji and Co.
Madhya Pradesh High Court · AIR 1999 MP 10 : (1999) ILR (MP) 961 : (2000) 1 JLJ 54 : (1998) 2 MPLJ 384
Trade and Merchandise Marks Act, 1958 — Section 29
High Courts23 Feb 1998Dismissed
Capt. S.S. Dabas Vs Anil Kumar and Another
Madhya Pradesh High Court · (2000) ACJ 305 : (1998) 2 MPJR 306
Motor Vehicles Act, 1988 — Section 140, 142
High Courts23 Feb 1998Allowed
Jaswant Singh Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPJR 55
Penal Code, 1860 (IPC) — Section 215, 379
High Courts23 Feb 1998Allowed
Babuliya alias Babulal Vs Mukesh Kumar
Madhya Pradesh High Court · (2000) ACJ 646 : AIR 1998 MP 247
Motor Vehicles Act, 1939 — Section 95
High Courts23 Feb 1998
Udariya Vs Shub Warehousing Company and Others
Madhya Pradesh High Court · AIR 1998 MP 233 : (1999) 1 MPLJ 290
Motor Vehicles Act, 1939 — Section 110B
High Courts20 Feb 1998Dismissed
Ashok Kumar Agrawal Vs Om Prakash and Others
Madhya Pradesh High Court · (1998) 2 ACC 569 : (2000) ACJ 445
Motor Vehicles Act, 1988 — Section 149, 173
High Courts20 Feb 1998Dismissed
Harishankar Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 1 JLJ 255 : (1998) 2 MPJR 258 : (1999) 1 MPLJ 217
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 39Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 39(1), 40