High Courts19 Mar 1998Dismissed
New India Assurance Co. Ltd. Vs Surinder Kaur and Others
Madhya Pradesh High Court · (2000) ACJ 1583
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1998
593 judgments · page 23 of 30
High Courts18 Mar 1998Dismissed
Devesh Pratap Singh Vs Srimati Sunita Singh
Madhya Pradesh High Court · AIR 1999 MP 174 : (1998) ILR (MP) 474 : (1999) 2 MPJR 154
Evidence Act, 1872 — Section 112, 114
High Courts18 Mar 1998
Dr. Pankaj Kumar Bhoumik Vs Bharat Refractories Ltd.
Madhya Pradesh High Court · (1999) 81 FLR 625 : (1999) 3 LLJ 933
High Courts16 Mar 1998Dismissed
Hari Singh Banshilal Yadav Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 JLJ 414 : (1998) 2 MPLJ 319
Penal Code, 1860 (IPC) — Section 376
High Courts12 Mar 1998Dismissed
Babbi @ Prashant Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 2 MPJR 364 : (1999) 2 MPLJ 606
Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts12 Mar 1998
Nirmal Udyog Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (1998) 232 ITR 493 : (1999) 102 TAXMAN 666
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 264, 32A, 80HH, 80J
High Courts12 Mar 1998
NIRMAL UDYOG Vs COMMISSIONER OF INCOME TAX and Another
Madhya Pradesh High Court · (1998) 148 CTR 636
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 154, 264, 32A, 32AB, 33
High Courts11 Mar 1998Dismissed
N.K. Pal Vs Smt. Uma Pal
Madhya Pradesh High Court · (1998) 2 DMC 490 : (1998) 2 MPLJ 27
Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 28Penal Code, 1860 (IPC) — Section 498A
High Courts11 Mar 1998Allowed
Prem Narain Sharma Vs State Transport Appellate Tribunal, Gwalior and Others
Madhya Pradesh High Court · AIR 1998 MP 229 : (1998) 2 JLJ 110 : (1999) 1 MPLJ 185
Motor Vehicles Act, 1988 — Section 70
High Courts11 Mar 1998
Life Insurance Corporation of India Vs Ambika Prasad Pandey
Madhya Pradesh High Court · AIR 1999 MP 13 : (1998) ILR (MP) 81 : (1999) 2 JLJ 304
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 115Insurance Act, 1938 — Section 45
High Courts11 Mar 1998Allowed
Prem Narain Ramlal Sharma Vs State Transport Appellate Tribunal and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 185
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 145Motor Vehicles Act, 1988 — Section 70, 70(1)
High Courts11 Mar 1998Allowed
Gajra Gears Ltd. Vs Smt. Ashadevi
Madhya Pradesh High Court · (2001) 103 CompCas 489
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Mar 1998Allowed
Devendra Singh Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 3654 : (1998) 2 MPJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 8, 8(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts09 Mar 1998
Amar Singh Vs M.P. Rajya Matsya Vikas Nigam and Others
Madhya Pradesh High Court · (1998) 2 JLJ 348
High Courts09 Mar 1998Allowed
Hindustan Mills and Electricals Stores Vs Kedia Distillery Limited and Another
Madhya Pradesh High Court · (1999) 1 CivCC 408 : (2001) 103 CompCas 66 : (1998) 2 MPLJ 325 : (1998) 4 RCR(Criminal) 619
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Mar 1998Allowed
Babulal Tiwari and Another Vs Madhya Pradesh State Road Transport Corporation and Another
Madhya Pradesh High Court · (1999) ACJ 968
High Courts09 Mar 1998Dismissed
Tariq Riyaz Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 4437 : (1998) ILR (MP) 340 : (1999) 2 MPJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 209(1), 209(2), 253(1), 253(2), 332
High Courts08 Mar 1998Dismissed
Dr. Lakhan Tiwari Vs Smt. Preeti
Madhya Pradesh High Court · (1999) 1 DMC 149
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts06 Mar 1998Allowed
Ugam Bai and Another Vs Ravi Shanker Yadav and Others
Madhya Pradesh High Court · (1999) ACJ 991 : (1998) 2 MPLJ 18
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 1998
Indra Pal Pandey Vs Harbansh Singh and Others
Madhya Pradesh High Court · (1999) ACJ 984
Motor Vehicles Act, 1939 — Section 110A