High Courts24 Apr 1997
COMMISSIONER OF INCOME TAX Vs RAGHAVJI VEERJI and Others
Madhya Pradesh High Court · (1998) 146 CTR 341
Income Tax Act, 1961 — Section 43B
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 27 of 36
High Courts23 Apr 1997
Brij Mohan Vs Pooran Lal
Madhya Pradesh High Court · (1999) 1 MPJR 579
Civil Procedure Code, 1908 (CPC) — Section 10Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c)
High Courts23 Apr 1997Dismissed
Kamal Kishore Rathi Vs Dr. Dinkar Rajimwale
Madhya Pradesh High Court · (1998) 1 MPJR 297
Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(h)
High Courts22 Apr 1997
Kinetic Honda Motor Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1997) 94 ELT 297
Central Excise Rules, 1944 — Rule 57G(1), 57ICentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 35BConstitution of India, 1950 — Article 226, 227, 265
High Courts22 Apr 1997Dismissed
Kuthu alias Tejram Rawat and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 960
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 34, 354
High Courts22 Apr 1997Allowed
Satish Saggar Vs Managing Director, M.P. Industrial Centre Development Corporation and Another
Madhya Pradesh High Court · (1998) ILR (MP) 337 : (1999) 2 JLJ 193 : (1999) 1 MPJR 594 : (1999) 2 MPLJ 644
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts21 Apr 1997Dismissed
Devendra Kumar Agrawal Vs Smt. Sangita Agrawal
Madhya Pradesh High Court · (1997) 2 MPJR 185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
High Courts21 Apr 1997
Mahendra Kumar Jain Vs Bank of Baroda and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 596
High Courts21 Apr 1997Dismissed
Shyam Ratan Ram Narayan Dinkar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) 1 MPLJ 474
Penal Code, 1860 (IPC) — Section 376(1), 450
High Courts21 Apr 1997Allowed
Dhannu Singh and others Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 87
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts21 Apr 1997Dismissed
Balvindar Singh Kaur Vs Karanjeet Singh
Madhya Pradesh High Court · (1998) 1 DMC 566
Hindu Marriage Act, 1955 — Section 13, 23, 9
High Courts21 Apr 1997
Shyam Ratan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 1301
Penal Code, 1860 (IPC) — Section 376, 376(1), 450
High Courts21 Apr 1997Allowed
Dhannu Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 1732 : (1997) JLJ 31
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts19 Apr 1997Allowed
Smt. Jamni Bai Vs Balkishan Das Gupta
Madhya Pradesh High Court · (1998) 1 MPJR 353
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts17 Apr 1997Dismissed
Sitaram and Another Vs Ramgopal
Madhya Pradesh High Court · (1997) 2 JLJ 54
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1A, Order 18 Rule 2, Order 41 Rule 24, Order 6 Rule 15Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts17 Apr 1997Dismissed
Badamilal Dubey Vs Chandraprakash Khairatilal Khanna and Others
Madhya Pradesh High Court · AIR 1997 MP 214 : (1997) ILR (MP) 181 : (1997) JLJ 193 : (1997) 2 MPLJ 551
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts15 Apr 1997Allowed
Smt. Pyari Bai Vs Makku
Madhya Pradesh High Court · (1999) 1 MPJR 97
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Apr 1997Allowed
State of Madhya Pradesh Vs Jagdish Rai Jain
Madhya Pradesh High Court · (1998) 1 MPJR 122
High Courts15 Apr 1997
Jamnibai Vs Balkishandas Vithaldas Gupta and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 138
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Apr 1997Dismissed
Phoolsai Vs State of M.P.
Madhya Pradesh High Court · (1998) CriLJ 3931 : (1997) ILR (MP) 226 : (1997) JLJ 92
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 301, 302