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Madhya Pradesh High Court judgments, 1996

963 judgments · page 41 of 49

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High Courts09 Feb 1996

Attar Singh Narayan Singh Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (1997) 1 MPLJ 298

Criminal Procedure Code, 1973 (CrPC) — Section 326, 350
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High Courts09 Feb 1996Dismissed

United India Insurance Co. Ltd. Vs Balmat Singh and Another

Madhya Pradesh High Court · (1997) 1 ACC 553 : (1997) ACJ 368 : (1996) 73 FLR 1695 : (1996) JLJ 252 : (1996) 2 LLJ 525 : (1996) 41 MPLJ 737 : (1996) MPLJ 737

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High Courts09 Feb 1996

COMMISSIONER OF INCOME TAX Vs MOHD. IQBAL and Others

Madhya Pradesh High Court · (1998) 147 CTR 398

Income Tax Act, 1961 — Section 254
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High Courts09 Feb 1996Dismissed

Imratlal Vishwakarma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1996) 2 MPJR 137

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
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High Courts09 Feb 1996

COMMISSIONER OF INCOME TAX Vs GANESH SOAP WORKS

Madhya Pradesh High Court · (1999) 152 CTR 31

Income Tax Act, 1961 — Section 256, 40A
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High Courts08 Feb 1996Allowed

Meena and Others Vs Madhya Pradesh State Road Trans. Corpn. and Another

Madhya Pradesh High Court · (1996) 02 MP CK 0090

Motor Vehicles Act, 1939 — Section 110A, 110D
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High Courts08 Feb 1996

Perfect Pottery Co. Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 135 CTR 190 : (1996) 221 ITR 210

Income Tax Act, 1961 — Section 154, 32A, 32A(2)
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High Courts08 Feb 1996

Smt. Kusumbai Jain Vs Commissioner of Wealth Tax

Madhya Pradesh High Court · (1996) 134 CTR 385 : (1996) 221 ITR 152

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High Courts07 Feb 1996

Commissioner of Income Tax Vs Ratanchand Mehta

Madhya Pradesh High Court · (1996) 221 ITR 16

Income Tax Act, 1961 — Section 271(1)
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High Courts07 Feb 1996

Commissioner of Income Tax Vs Satpal Vijay Kumar and Others

Madhya Pradesh High Court · (1996) 134 CTR 100 : (1997) 226 ITR 449

Income Tax Act, 1961 — Section 43B
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High Courts07 Feb 1996

Alpaai Nagrik Grih Nirman Sahakari Sanstha and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1996 MP 133

Constitution of India, 1950 — Article 300AMadhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 19
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High Courts07 Feb 1996

Gajanan Motal Complex Vs Gwalior Development Authority

Madhya Pradesh High Court · AIR 1996 MP 135

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Madhya Pradesh Municipal Corporation Act, 1956 — Section 5(55)
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High Courts07 Feb 1996

Commissioner of Income Tax Vs S.U. Services

Madhya Pradesh High Court · (1996) 221 ITR 107

Income Tax Act, 1961 — Section 185
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High Courts07 Feb 1996Allowed

Vijay Kumar Chaturvedi and Others Vs Ramashanker and Others

Madhya Pradesh High Court · (1996) ACJ 966

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High Courts07 Feb 1996

COMMISSIONER OF INCOME TAX Vs SATPAL VIJAY KUMAR ETC. ETC.

Madhya Pradesh High Court · (1996) 134 CTR 100

Income Tax Act, 1961 — Section 139, 256, 28, 35, 43B
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High Courts06 Feb 1996

Steel Ingots (P.) Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 86 TAXMAN 440

Income Tax Act, 1961 — Section 256(2)
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High Courts06 Feb 1996

Commissioner of Income Tax, Bhopal Vs S. Khushal Singh, Ujjain

Madhya Pradesh High Court · (1997) 1 MPJR 162

Income Tax Act, 1961 — Section 144B, 256(1), 263
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High Courts06 Feb 1996Allowed

Jagdish Prasad Agrawal Vs State of M.P.

Madhya Pradesh High Court · (1996) 2 MPJR 142

Penal Code, 1860 (IPC) — Section 107, 306
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High Courts06 Feb 1996

Commissioner of Income Tax Vs S. Khushal Singh

Madhya Pradesh High Court · (1997) 1 MPLJ 530 : (1996) 86 TAXMAN 504

Income Tax Act, 1961 — Section 144B, 263
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High Courts06 Feb 1996Dismissed

Dr. Khalil-ur-Rehman Vs Ahad Beg and Another

Madhya Pradesh High Court · (1996) 2 DMC 4

Criminal Procedure Code, 1973 (CrPC) — Section 397, 438, 439Penal Code, 1860 (IPC) — Section 304B
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