High Courts10 Feb 1994
Radheshyam Ramvishal Dubey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) 1 MPJR 291 : (1994) 39 MPLJ 581 : (1994) MPLJ 581
Constitution of India, 1950 — Article 21, 235
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1994
481 judgments · page 22 of 25
High Courts09 Feb 1994
Commissioner of Income Tax Vs M.P. Electricity Board
Madhya Pradesh High Court · (1994) 210 ITR 425
Income Tax Act, 1961 — Section 154, 256, 32A, 32A(4)
High Courts09 Feb 1994
Radheshyam Agrawal and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1994) 119 CTR 263 : (1996) 220 ITR 564
Income Tax Act, 1961 — Section 256(2)
High Courts09 Feb 1994Allowed
Ushabai Vs Dhananjaya
Madhya Pradesh High Court · (1994) 2 DMC 579
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 397(3)Penal Code, 1860 (IPC) — Section 405, 406
High Courts09 Feb 1994Dismissed
Sagar Co-op. Milk Producers Union Vs Ku. Neelofer Anjum and Another
Madhya Pradesh High Court · (1994) 68 FLR 1050 : (1995) 1 LLJ 473
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 10Madhya Pradesh Industrial Relations Act, 1960 — Section 110
High Courts08 Feb 1994Dismissed
D.K. Saxena Vs Coal India Limited and Another
Madhya Pradesh High Court · (1994) ILR (MP) 71 : (1995) 1 MPJR 145 : (1995) 40 MPLJ 431 : (1995) MPLJ 430
Coal India Executives Conduct Discipline and Appeal Rules, 1978 — Rule 36Constitution of India, 1950 — Article 12, 14, 16
High Courts08 Feb 1994
Vivek Jain Vs The Professional Examination Board, Madhya Pradesh, Bhopal and Others
Madhya Pradesh High Court · AIR 1994 MP 164
Constitution of India, 1950 — Article 14, 226
High Courts04 Feb 1994
Jitendra Maheshwari and Another Vs Govind Roy and Others
Madhya Pradesh High Court · (1995) CriLJ 1514
Contempt of Courts Act, 1971 — Section 11, 12, 15, 15(2), 2
High Courts03 Feb 1994Dismissed
Hemant Kumar Vs Ashabai
Madhya Pradesh High Court · (1994) 2 DMC 452
Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Feb 1994
Rajesh Hirodkar Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1995 MP 93 : (1994) 39 MPLJ 846 : (1994) MPLJ 846
Constitution of India, 1950 — Article 14, 226Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 — Section 16(3), 20
High Courts03 Feb 1994Dismissed
Rajendra Vs Anita
Madhya Pradesh High Court · (1994) 2 DMC 465
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 23(1)(A)
High Courts03 Feb 1994
Naveen Raghunath Karnik Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1994) 39 MPLJ 681 : (1994) MPLJ 681
Constitution of India, 1950 — Article 14, 226Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 — Section 16, 20Motor Vehicles Act, 1988 — Section 66(3)
High Courts03 Feb 1994
State of Madhya Pradesh Vs Vishal Singh Bhabudar Yadav and Another
Madhya Pradesh High Court · (1994) ILR (MP) 249 : (1995) 40 MPLJ 377 : (1995) MPLJ 377
Criminal Procedure Code, 1973 (CrPC) — Section 156, 354Evidence Act, 1872 — Section 114, 45Penal Code, 1860 (IPC) — Section 101, 149, 302
High Courts03 Feb 1994
State of Madhya Pradesh Vs Vishal Singh and Another
Madhya Pradesh High Court · (1994) CriLJ 3428 : (1994) ILR (MP) 250
Criminal Procedure Code, 1973 (CrPC) — Section 162, 366Madhya Pradesh Land Revenue Code, 1959 — Section 117Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Feb 1994Allowed
Rajkumari Najgarh and Others Vs Lajjaram Gupta and Others
Madhya Pradesh High Court · (1994) ACJ 953
High Courts01 Feb 1994
Hari Shanker Bhandari Vs Secretary, Public Health and Family Welfare Dept. and Others
Madhya Pradesh High Court · (1994) CriLJ 3518
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts01 Feb 1994
Commissioner of Income Tax Vs V.C. Gupta
Madhya Pradesh High Court · (1994) 118 CTR 503 : (1994) 208 ITR 476 : (1995) 40 MPLJ 447 : (1995) MPLJ 447 : (1994) 76 TAXMAN 323
Income Tax Act, 1961 — Section 45, 64
High Courts01 Feb 1994Allowed
Khushal Das, Phatnani Vs Raipur Development Authority and Others
Madhya Pradesh High Court · AIR 1995 MP 42 : (1995) 40 MPLJ 514 : (1995) MPLJ 514
Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 56
High Courts31 Jan 1994
R.N. Tiwari Vs State Bar Council of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1994 MP 137 : (1994) 1 MPJR 174 : (1994) 39 MPLJ 548 : (1994) MPLJ 548
Advocates Act, 1961 — Section 28Madhya Pradesh Advocates Welfare Fund Act, 1982 — Section 17
High Courts31 Jan 1994
Ravishankar and Another Vs VIIth Additional District Judge and Others
Madhya Pradesh High Court · (1994) 2 MPJR 200 : (1994) 39 MPLJ 783 : (1994) MPLJ 783
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151