COURT ARCHIVE

Madhya Pradesh High Court judgments, 1994

481 judgments · page 17 of 25

High Courts25 Apr 1994Dismissed

Ram Naresh Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) CriLJ 2523 : (1994) JLJ 684

Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 437(1), 437(2), 437(5), 439(2)Penal Code, 1860 (IPC) — Section 307, 34

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High Courts23 Apr 1994Dismissed

Sitaram Vs Ramcharan and Others

Madhya Pradesh High Court · (1994) 1 MPJR 285

Madhya Pradesh Land Revenue Code, 1959 — Section 178

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High Courts23 Apr 1994Dismissed

Chetram Gendlal Gouli Vs Ramdin Kunji Gouli and Others

Madhya Pradesh High Court · (1994) ILR (MP) 229 : (1994) 2 MPJR 266 : (1995) 40 MPLJ 532 : (1995) MPLJ 532

Criminal Procedure Code, 1973 (CrPC) — Section 407

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High Courts23 Apr 1994Allowed

Brihaspati Bai Swarnkar Vs Mohanlal Chintaram Swarnkar and Others

Madhya Pradesh High Court · (1994) ILR (MP) 199 : (1995) JLJ 42 : (1994) 1 MPJR 374 : (1994) 39 MPLJ 878 : (1994) MPLJ 878

Civil Procedure Code, 1908 (CPC) — Section 21(2)Suits Valuation Act, 1887 — Section 11

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High Courts23 Apr 1994Dismissed

Sitaram Vs Ram Charan and Others

Madhya Pradesh High Court · AIR 1995 MP 134 : (1994) JLJ 657 : (1995) 40 MPLJ 818 : (1995) MPLJ 818

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1Evidence Act, 1872 — Section 35, 79Madhya Pradesh Land Revenue Code, 1959 — Section 117

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High Courts23 Apr 1994Dismissed

Surendra Kumar Vs Kanta

Madhya Pradesh High Court · (1994) 2 DMC 459

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Guardians and Wards Act, 1890 — Section 17, 25, 47, 7Hindu Marriage Act, 1955 — Section 13B

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High Courts23 Apr 1994Allowed

Vedprakash Tarachand Bhaiji Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) CriLJ 893 : (1994) ILR (MP) 224 : (1994) JLJ 758 : (1995) 40 MPLJ 458

Criminal Procedure Code, 1973 (CrPC) — Section 173, 397, 401, 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 34

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High Courts22 Apr 1994

HOTEL ASHOKA and Another Vs UNION OF INDIA and Another

Madhya Pradesh High Court · (1998) 145 CTR 226

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 147, 148

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High Courts22 Apr 1994

Hotel Ashoka and Another Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1997) 226 ITR 388

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148

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High Courts22 Apr 1994

Surya Restaurant and Another Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1994) 120 CTR 515 : (1995) 211 ITR 63 : (1995) 79 TAXMAN 58

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148

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High Courts21 Apr 1994Dismissed

Dr. Mahesh Chandra Choubey Vs M.M. Dubey and Others

Madhya Pradesh High Court · AIR 1994 MP 151 : (1994) ILR (MP) 12 : (1995) JLJ 141 : (1994) 1 MPJR 353 : (1994) 39 MPLJ 657 : (1994) MPLJ 657

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1

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High Courts19 Apr 1994

National Insurance Co. Ltd. Vs Kamladevi and Others

Madhya Pradesh High Court · (1995) 1 ACC 169

Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)

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High Courts19 Apr 1994Dismissed

National Insurance Co. Ltd. Vs Kamla Devi and Others

Madhya Pradesh High Court · (1995) ACJ 546

Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)

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High Courts19 Apr 1994Dismissed

Kailash Chand and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1995 MP 1

Constitution of India, 1950 — Article 14, 19(1), 21Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 1, 15, 156, 15C, 22

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High Courts18 Apr 1994Dismissed

Faqruddin Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1995) 1 DMC 26

Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts15 Apr 1994Dismissed

Santosh Kumar Gupta Vs K.P. Singh Dev and Others

Madhya Pradesh High Court · (1994) JLJ 388 : (1994) 1 MPJR 274 : (1995) 40 MPLJ 944 : (1995) MPLJ 944

Constitution of India, 1950 — Article 226

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High Courts15 Apr 1994

Nishaldas Govardhandas and Co. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1994) 122 CTR 174 : (1996) 219 ITR 766

Income Tax Act, 1961 — Section 40

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High Courts15 Apr 1994

Sindhi Sahiti Multi Purpose and Transport Co-operative Society Ltd. and Another Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (1995) ILR (MP) 149 : (1995) JLJ 387 : (1994) 2 MPJR 306 : (1995) 40 MPLJ 176 : (1995) MPLJ 176

Constitution of India, 1950 — Article 265Madhya Pradesh Municipal Corporation Act, 1956 — Section 427, 430, 87

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High Courts13 Apr 1994

S.S. Ratanchand Bholanath Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1995) 124 CTR 28 : (1994) 210 ITR 682 : (1995) 83 TAXMAN 213

Income Tax Act, 1961 — Section 143, 271(1)

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High Courts13 Apr 1994Dismissed

Rajdhar Singh Vs State of M.P. and Another

Madhya Pradesh High Court · (1994) 1 MPJR 246 : (1995) 40 MPLJ 152 : (1995) MPLJ 152

Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 12, 3

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