High Courts21 Apr 1993Dismissed
B.K. Rubber Industries (P) Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 44 ECC 229 : (1993) 68 ELT 575
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1993
345 judgments · page 12 of 18
High Courts20 Apr 1993
Archana Yogendra Tiwari Vs Yogendra Mohan Tiwari
Madhya Pradesh High Court · (1993) 2 MPJR 325 : (1994) 39 MPLJ 285 : (1994) MPLJ 285
Hindu Marriage Act, 1955 — Section 24
High Courts20 Apr 1993Allowed
Ratanlal and Another etc. Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 3723 : (1993) ILR (MP) 252
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2, 3Evidence Act, 1872 — Section 113B, 133B
High Courts19 Apr 1993
Geeta Rao Vs Sher Singh and Others
Madhya Pradesh High Court · (1995) 2 ACC 412
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Apr 1993
Pradip Kotkar Vs Sher Singh and Others
Madhya Pradesh High Court · (1994) 2 ACC 130 : (1994) ACJ 1174
Motor Vehicles Act, 1988 — Section 110D
High Courts19 Apr 1993
Surtan and Others Vs kanhaiyalal and Others
Madhya Pradesh High Court · (1993) 2 ACC 635
Child Marriage Restraint Act, 1929 — Section 2, 5
High Courts16 Apr 1993Allowed
Mansaram Vs State of M.P.
Madhya Pradesh High Court · (1994) JLJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 151, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44
High Courts16 Apr 1993Dismissed
Shri Mahila Griha Udyog Lijjat Pappad Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1994) 68 FLR 1129 : (1993) ILR (MP) 129 : (1994) 2 LLJ 610 : (1993) 38 MPLJ 838 : (1993) MPLJ 838
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Factories Act, 1948 — Section 7(1)
High Courts15 Apr 1993
Rekha Vs Ravindra Kumar
Madhya Pradesh High Court · (1993) 2 DMC 331 : (1993) 38 MPLJ 719 : (1993) MPLJ 719
Hindu Marriage Act, 1955 — Section 11, 12, 13, 13(1), 15
High Courts15 Apr 1993Dismissed
Gopal Vs Manju
Madhya Pradesh High Court · (1993) 2 DMC 395
Hindu Marriage Act, 1955 — Section 13(1)Limitation Act, 1963 — Section 5
High Courts12 Apr 1993
Sontiya and Others Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1994) ACJ 72
Motor Vehicles Act, 1939 — Section 110D
High Courts08 Apr 1993Allowed
Battobai and Others Vs Tulsidass Sachdeva and Others
Madhya Pradesh High Court · (1995) ACJ 92
Motor Vehicles Act, 1939 — Section 110D
High Courts07 Apr 1993Dismissed
Gangadhar Vs Shantaram Lokre
Madhya Pradesh High Court · (1994) JLJ 408 : (1994) 2 MPJR 24
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E
High Courts06 Apr 1993Allowed
Nandkishore Tiwari Vs Collector-cum-District Magistrate and Others
Madhya Pradesh High Court · (1994) 1 ACC 138 : (1993) CriLJ 2883 : (1993) ILR (MP) 378
Central Motor Vehicles Rules, 1989 — Rule 85(6)Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1)Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 239
High Courts06 Apr 1993Allowed
Mst. Anjanbai and Others Vs Ramprasad
Madhya Pradesh High Court · AIR 1994 MP 91 : (1994) JLJ 252 : (1994) 39 MPLJ 36 : (1994) MPLJ 36
Hindu Succession Act, 1956 — Section 14
High Courts06 Apr 1993Dismissed
Sushma and Another Vs Devraj Pyareram Verma
Madhya Pradesh High Court · (1993) ILR (MP) 538 : (1993) 1 MPJR 324 : (1994) 39 MPLJ 186 : (1994) MPLJ 186
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 32, 37, 38
High Courts06 Apr 1993
Kalu and Mangilal Vs Shri Naveenchandra and Others
Madhya Pradesh High Court · (1994) 2 ACC 157
High Courts02 Apr 1993
Dr. Smt. Leelarani Vs Sh. K.S. Hora and Others
Madhya Pradesh High Court · (1994) 2 ACC 164
Motor Vehicles Act, 1988 — Section 110D
High Courts02 Apr 1993Allowed
Sunderlal Patwa Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1993 MP 214 : (1993) 1 MPJR 289
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 226, 352, 355, 356, 356(3)Evidence Act, 1872 — Section 123
High Courts31 Mar 1993
Surya Prasad Vs Ali Ahmed and Sons and Another
Madhya Pradesh High Court · (1994) 1 ACC 23