High Courts04 Mar 1992Allowed
Arjun Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 1 MPJR 394 : (1992) 37 MPLJ 693 : (1992) MPLJ 693
Commissions of Inquiry Act, 1952 — Section 11, 2, 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 16 of 19
High Courts03 Mar 1992Allowed
Anurag Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1992 MP 271 : (1992) JLJ 479
Constitution of India, 1950 — Article 226
High Courts03 Mar 1992
Mool Chandra Agrawal Vs Jiwaji University and Others
Madhya Pradesh High Court · (1993) 1 MPJR 41 : (1993) 38 MPLJ 744 : (1993) MPLJ 744
Constitution of India, 1950 — Article 14, 226, 311Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 19Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 35
High Courts29 Feb 1992Dismissed
Smt. Geeta Kathpalia Vs Hemant Kathpalia
Madhya Pradesh High Court · AIR 1992 MP 281 : (1992) JLJ 213 : (1993) MPLJ 411
States Reorganisation Act, 1956 — Section 51(2)
High Courts28 Feb 1992Allowed
Khasgi Trust Shri and Another Vs Mahesh Kumar Naraindas Khandelwal
Madhya Pradesh High Court · (1992) JLJ 315
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 31 Rule 2Easements Act, 1882 — Section 52, 53, 54, 55, 56Limitation Act, 1963 — Section 21
High Courts28 Feb 1992Allowed
Asha Choudhary Vs Rajesh Kumar
Madhya Pradesh High Court · (1992) 2 DMC 420
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28
High Courts28 Feb 1992Dismissed
Badrilal and Others Vs Rampyari and Others
Madhya Pradesh High Court · AIR 1992 MP 231
Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 105
High Courts28 Feb 1992Allowed
Narbada Vs Sureshchandra Mittal and Others
Madhya Pradesh High Court · AIR 1993 MP 26
Motor Vehicles Act, 1939 — Section 110B
High Courts28 Feb 1992
Bakatawar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1992 MP 318 : (1992) JLJ 593 : (1992) 37 MPLJ 953 : (1992) MPLJ 953
Constitution of India, 1950 — Article 14, 226, 299Contract Act, 1872 — Section 19, 19A, 23Evidence Act, 1872 — Section 115
High Courts28 Feb 1992Allowed
Gopibai Manaklal and Others Vs Mohammed Hussain and Others
Madhya Pradesh High Court · AIR 1993 MP 21 : (1992) 1 MPJR 233 : (1992) 37 MPLJ 757 : (1992) MPLJ 757
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts28 Feb 1992Dismissed
Gangaram Vs The Municipal Counsel, Nagar Palika, Neemuch and Others
Madhya Pradesh High Court · AIR 1992 MP 303 : (1992) JLJ 677 : (1993) 38 MPLJ 550 : (1993) MPLJ 550
Evidence Act, 1872 — Section 116Madhya Bharat Municipalities Act, 1954 — Section 94Madhya Pradesh Municipalities Act, 1961 — Section 164(1), 2
High Courts28 Feb 1992Dismissed
Geeta Kathpalia Vs Hemant Kathpalia
Madhya Pradesh High Court · (1992) 1 MPJR 200 : (1993) MPLJ 411
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 12(1)(b), 13(1)(ia), 26
High Courts28 Feb 1992
Narmada Vs Suresh Chandra Mittal and Others
Madhya Pradesh High Court · (1992) 2 ACC 53
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts27 Feb 1992Dismissed
Y.S.R. Anjanayulu Vs Jawaharlal Nehru Krishi Vishwavidyalaya
Madhya Pradesh High Court · (1993) 1 LLJ 858 : (1992) 37 MPLJ 518 : (1992) MPLJ 518
Constitution of India, 1950 — Article 14, 16
High Courts27 Feb 1992Dismissed
Rukmanibai Vs Bismillabai
Madhya Pradesh High Court · AIR 1993 MP 45
Succession Act, 1925 — Section 372
High Courts26 Feb 1992Dismissed
Atibal Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (1992) CriLJ 3209 : (1992) JLJ 277
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 193, 200, 207Penal Code, 1860 (IPC) — Section 307, 34
High Courts26 Feb 1992Dismissed
Bright Drug Industries Pvt. Ltd and Another Vs Union of India and Others
Madhya Pradesh High Court · (1993) 1 MPJR 10
Drugs and Cosmetics Act, 1940 — Section 26A
High Courts25 Feb 1992Dismissed
Dr. L.S. Saxena Vs Shashi Bala Saxena
Madhya Pradesh High Court · (1992) 1 DMC 579
Hindu Marriage Act, 1955 — Section 13(1)
High Courts24 Feb 1992Allowed
Smt. Kishanibai Vs A.P.K. Jogi and Others
Madhya Pradesh High Court · AIR 1993 MP 138 : (1993) 1 MPJR 357
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 2, 3AMadhya Pradesh Accommodation Control (Amendment) Act, 1981 — Section 39Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39
High Courts24 Feb 1992
United India Insurance Co. Ltd. Vs Vesta and Others
Madhya Pradesh High Court · (1992) ACJ 996
Motor Vehicles Act, 1939 — Section 110D