High Courts03 Apr 1992
Kinetic Honda Motor Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1992) 39 ECC 118 : (1992) 61 ELT 52
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 14 of 19
High Courts02 Apr 1992Allowed
Smt. Shakuntala Vs Shivratan
Madhya Pradesh High Court · (1992) 2 DMC 266
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 9
High Courts01 Apr 1992
Brahm Swaroop Agarwal and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) JLJ 621 : (1992) 37 MPLJ 574 : (1992) MPLJ 574
High Courts31 Mar 1992
In Re: Kriti Plastics Pvt. Ltd.; In Re: Purti Pipes and Processors Pvt. Ltd.
Madhya Pradesh High Court · (1992) 37 MPLJ 671 : (1992) MPLJ 671
Companies Act, 1956 — Section 394
High Courts30 Mar 1992Allowed
Arjun Singh Ganeshram Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 485 : (1993) MPLJ 485
Central Motor Vehicles Rules, 1989 — Rule 88, 88(1), 88(2)
High Courts30 Mar 1992
Tulsabai and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 325
High Courts30 Mar 1992Allowed
Suresh Neema Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) 43 ECC 149 : (1992) 61 ELT 59
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226Customs Act, 1962 — Section 108
High Courts27 Mar 1992Dismissed
Prakash Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 119 : (1992) 1 MPJR 331
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 324, 34
High Courts27 Mar 1992
Hasmukhlal Vs Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1992) 105 CTR 230 : (1992) 198 ITR 437 : (1993) 70 TAXMAN 463
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(5), 220, 220(6), 245C
High Courts26 Mar 1992Dismissed
Devidas Vs Gyanwati alias Sheel Rani
Madhya Pradesh High Court · AIR 1993 MP 14 : (1994) 1 DMC 131 : (1992) 37 MPLJ 778 : (1992) MPLJ 778
Hindu Marriage Act, 1955 — Section 13, 23
High Courts25 Mar 1992
Diamond Industries Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1994) 39 MPLJ 257 : (1994) MPLJ 257
High Courts24 Mar 1992
Manohar Lal Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1993 MP 52
Madhya Pradesh Minor Minerals Rules, 1961 — Rule 9Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts23 Mar 1992
Nand Kishore Verma and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1994) 2 ACC 253
High Courts20 Mar 1992
Rajendra Singh Vs Surendra Singh
Madhya Pradesh High Court · (1992) JLJ 311 : (1992) 37 MPLJ 650 : (1992) MPLJ 650
Advocates Act, 1961 — Section 29, 30, 45Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1)Penal Code, 1860 (IPC) — Section 467
High Courts20 Mar 1992Allowed
Ramesh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 2 MPJR 213
Madhya Pradesh Excise Act, 1915 — Section 36, 61(1)(a)
High Courts20 Mar 1992
Rajendra Singh Vs Dr. Surendra Singh
Madhya Pradesh High Court · (1992) CriLJ 3749 : (1993) 1 MPJR 65
Advocates Act, 1961 — Section 29, 30, 32, 33, 45Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1), 202, 244Penal Code, 1860 (IPC) — Section 409, 420, 467
High Courts18 Mar 1992Dismissed
Mahendra Sharda Vs Rekha
Madhya Pradesh High Court · (1992) 2 DMC 320 : (1992) JLJ 553
Hindu Marriage Act, 1955 — Section 13
High Courts18 Mar 1992
Sureshchand Vs Phul Singh and Others
Madhya Pradesh High Court · (1995) 2 ACC 285
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 3
High Courts17 Mar 1992
Guman Vs State of M.P.
Madhya Pradesh High Court · (1992) JLJ 375 : (1992) 2 MPJR 144
High Courts17 Mar 1992Dismissed
Vishnu Prasad Tiwari Vs State of M.P.
Madhya Pradesh High Court · (1993) 2 DMC 127
Penal Code, 1860 (IPC) — Section 302