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Madhya Pradesh High Court judgments, 1988

396 judgments · page 16 of 20

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High Courts16 Mar 1988Dismissed

Sanjay Kumar Gokulpure Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1988) MPLJ 722

Madhya Pradesh Borstal Act, 1928 — Section 2(i)Penal Code, 1860 (IPC) — Section 302
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High Courts15 Mar 1988

COMMISSIONER OF Income Tax Vs GIRDHARILAL WADHWA.

Madhya Pradesh High Court · (1988) 74 CTR 145 : (1988) 174 ITR 541

Income Tax Act, 1961 — Section 256(2)
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High Courts15 Mar 1988Allowed

Gothelal Chourasia and Another Vs Gajjan Singh and Others

Madhya Pradesh High Court · (1988) ACJ 1120

Motor Vehicles Act, 1939 — Section 110D, 92A
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High Courts15 Mar 1988Dismissed

Madhya Pradesh State Road Trans. Corpn. Vs Sukhiya Bai and Others

Madhya Pradesh High Court · (1989) ACJ 1124

Motor Vehicles Act, 1939 — Section 110D, 92A
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High Courts14 Mar 1988Allowed

Darsa Bai Vs Gangaprasad

Madhya Pradesh High Court · (1988) 03 MP CK 0021

Hindu Marriage Act, 1955 — Section 10(1), 13, 13(1), 28
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High Courts14 Mar 1988

COMMISSIONER OF Income Tax Vs LUCKY BHARAT GARAGE.

Madhya Pradesh High Court · (1988) 75 CTR 73 : (1988) 174 ITR 526

Income Tax Act, 1961 — Section 37
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High Courts14 Mar 1988

COMMISSIONER OF Income Tax Vs SUDARSHAN AND CO.

Madhya Pradesh High Court · (1988) 74 CTR 146 : (1988) 174 ITR 524

Income Tax Act, 1961 — Section 187
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High Courts14 Mar 1988

COMMISSIONER OF Income Tax Vs COMBINED TRANSPORT CO. PVT. LTD.

Madhya Pradesh High Court · (1988) 74 CTR 140 : (1988) 174 ITR 528

Income Tax Act, 1961 — Section 41
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High Courts12 Mar 1988Dismissed

Municipal Corporation, Indore and another Vs Hukumchand Mills Ltd.

Madhya Pradesh High Court · (1988) JLJ 300 : (1989) MPLJ 357

Constitution of India, 1950 — Article 12, 226Criminal Procedure Code, 1973 (CrPC) — Section 161
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High Courts12 Mar 1988Dismissed

Ambaram Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1989) MPLJ 583

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 149, 302
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High Courts08 Mar 1988Dismissed

Central Bank of India Vs Grains and Gunny Agencies and Others

Madhya Pradesh High Court · AIR 1989 MP 28 : (1988) ILR (MP) 628 : (1988) MPLJ 453

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107Contract Act, 1872 — Section 10, 151, 152, 153, 160Evidence Act, 1872 — Section 101
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High Courts08 Mar 1988Dismissed

Central Bank of India, Raigarh Vs M/s. Grains and Gunny Agencies and others

Madhya Pradesh High Court · (1988) JLJ 418 : (1988) MPLJ 453

Contract Act, 1872 — Section 151, 152, 176
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High Courts07 Mar 1988Allowed

Prahlad Das Gupta Vs Taneja Bus Service, Sheopur and Others

Madhya Pradesh High Court · AIR 1988 MP 297 : (1988) JLJ 456 : (1988) MPLJ 652

Motor Vehicles Act, 1939 — Section 2(28A), 46, 47(3), 48(1), 48(3)
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High Courts07 Mar 1988

H. H. MAHARAJA MARTAND SINGH JU DEO Vs COMMISSIONER OF Income Tax.

Madhya Pradesh High Court · (1988) 74 CTR 147 : (1988) 174 ITR 515

Income Tax Act, 1961 — Section 57
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High Courts02 Mar 1988Dismissed

Girdhari Singh Vs Mahila Tara Bai and others

Madhya Pradesh High Court · (1988) MPJR 130

Registration Act, 1908 — Section 17(1)(c)Transfer of Property Act, 1882 — Section 3
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High Courts02 Mar 1988

V. C. GUPTA Vs COMMISSIONER OF Income Tax.

Madhya Pradesh High Court · (1988) 74 CTR 136 : (1988) 174 ITR 513

Income Tax Act, 1961 — Section 144B, 256(1)
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High Courts02 Mar 1988Allowed

The Administrator, Municipal Council, Damoh Vs Presing Officer, Labour Court and Another

Madhya Pradesh High Court · (1988) MPJR 99

Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts01 Mar 1988

COMMISSIONER OF Income Tax Vs ANWARKHAN MEHBOOB CO.

Madhya Pradesh High Court · (1988) 74 CTR 135 : (1988) 174 ITR 568

Income Tax Act, 1961 — Section 271
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High Courts29 Feb 1988

Indore Wire Co. Ltd., Bombay Vs Kalyandas (deceased by L.R.) and Others

Madhya Pradesh High Court · AIR 1989 MP 43 : (1989) JLJ 493

Contract Act, 1872 — Section 73
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High Courts25 Feb 1988Allowed

Mandakini Vijayrao Vs Vijayrao Krishnarao

Madhya Pradesh High Court · (1988) JLJ 312 : (1988) MPLJ 503

Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 10, 13, 24Special Marriage Act, 1954 — Section 36, 39
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