COURT ARCHIVE

Madhya Pradesh High Court judgments, 1988

396 judgments · page 12 of 20

High Courts21 Jul 1988Allowed

Shyam Sunder Vs Hudibai and Others

Madhya Pradesh High Court · AIR 1989 MP 316

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 100, 11Court Fees Act, 1870 — Section 12Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 86

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High Courts20 Jul 1988Dismissed

Nissan Springs (P.) Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 07 MP CK 0003

Income Tax Act, 1961 — Section 256(1), 256(2), 80J, 80J(1)

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High Courts19 Jul 1988Allowed

Cine Pradarshak Sangh, Sagar and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1989 MP 70 : (1991) ILR (MP) 259 : (1989) JLJ 105 : (1988) MPLJ 638

Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3(1)

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High Courts19 Jul 1988Allowed

Cine Pradarshak Sangh, Sagar and others Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1988) MPLJ 638

Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3

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High Courts15 Jul 1988Allowed

Mohammad Ishaq Mohammad Gulam Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1988) 174 ITR 531

Income Tax Act, 1961 — Section 256(2), 26(6)

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High Courts14 Jul 1988Allowed

Gayaprasad Vs State of M. P.

Madhya Pradesh High Court · (1988) JLJ 595

Criminal Procedure Code, 1973 (CrPC) — Section 452

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High Courts14 Jul 1988Allowed

Azizunnisha Vs Channanlal and Others

Madhya Pradesh High Court · (1990) MPJR 438 : (1991) 36 MPLJ 303 : (1991) MPLJ 303

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

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High Courts14 Jul 1988

Gaya Prasad Vs State of Madhya Pradesh and another

Madhya Pradesh High Court · (1988) MPJR 145 : (1989) MPLJ 635

Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(2)(b)

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High Courts13 Jul 1988Dismissed

Sumanlata Vs Omprakash Saini and Others

Madhya Pradesh High Court · (1990) 1 DMC 87 : (1989) MPJR 578 : (1989) MPLJ 492

Constitution of India, 1950 — Article 226, 226(1), 227

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High Courts13 Jul 1988Dismissed

Rajjan Vs State of M.P.

Madhya Pradesh High Court · (1989) MPJR 416

National Security Act, 1980 — Section 3(2)

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High Courts11 Jul 1988

Commissioner of Wealth-tax Vs Babulal Agrawal

Madhya Pradesh High Court · (1989) 176 ITR 497 : (1988) 40 TAXMAN 306

Wealth Tax Act, 1957 — Section 17, 18(1), 27, 27(3)

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High Courts11 Jul 1988

United India Insurance Co. Ltd. Vs R.M. Shukla and Another

Madhya Pradesh High Court · (1988) 2 ACC 491 : (1988) ACJ 1052

Motor Vehicles Act, 1939 — Section 110A, 110D

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High Courts07 Jul 1988Allowed

Arjunlal Vs State of M. P.

Madhya Pradesh High Court · (1988) JLJ 573

Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)

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High Courts07 Jul 1988Allowed

Gangabai Vs Shivram

Madhya Pradesh High Court · (1989) MPLJ 44

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 482

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High Courts07 Jul 1988Dismissed

Gulab Singh Vs Kalpana Bai and Others

Madhya Pradesh High Court · (1990) 1 DMC 421

Guardians and Wards Act, 1890 — Section 12, 7

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High Courts07 Jul 1988Allowed

Bank of Baroda Vs Chaddha and Company and Others

Madhya Pradesh High Court · (1990) 67 CompCas 6

Textile Undertakings (Taking Over of Management) Act, 1983 — Section 6

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High Courts06 Jul 1988Dismissed

Vimalchand and another Vs Smt. Gyanmala

Madhya Pradesh High Court · (1988) JLJ 526

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, 115

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High Courts06 Jul 1988

Surendra Singh Vs State of M.P.

Madhya Pradesh High Court · (1989) CriLJ 1430 : (1988) JLJ 530

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 222, 385Penal Code, 1860 (IPC) — Section 324, 394

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High Courts06 Jul 1988Allowed

Bhagirath Vs Sugrivram and Others

Madhya Pradesh High Court · (1990) ACJ 254

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High Courts06 Jul 1988Dismissed

Vimalchand and Another Vs Smt. Gyanmala

Madhya Pradesh High Court · AIR 1989 MP 140

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, 115, 115(1)

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