High Courts15 Oct 1987
Puniya and Others Vs Kamal and Others
Madhya Pradesh High Court · (1988) 1 ACC 350
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 7 of 24
High Courts14 Oct 1987Allowed
Kamlabai and others Vs Mangilal Dulichand Mantri
Madhya Pradesh High Court · (1988) JLJ 1
Transfer of Property Act, 1882 — Section 106, 111, 111(e), 111(f)
High Courts14 Oct 1987
M.P. State Road Transport Corporation and Another Vs Saifuddin and Others
Madhya Pradesh High Court · (1988) 1 ACC 230 : (1988) ACJ 718
Motor Vehicles Act, 1988 — Section 110A, 110B
High Courts14 Oct 1987
Madhya Pradesh Agricultural Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 68 CTR 161 : (1988) 171 ITR 576
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(8), 273A, 273A(1)
High Courts14 Oct 1987
H.H. Maharaja Martant Singh Ju-Deo Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) 171 ITR 586
Income Tax Act, 1961 — Section 254(2), 54
High Courts14 Oct 1987
Hiralal Gopilal Rathore Vs M.P. State and Another
Madhya Pradesh High Court · (1988) CriLJ 457
Constitution of India, 1950 — Article 141, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 240, 251, 253, 262, 375Probation of Offenders Act, 1958 — Section 6
High Courts14 Oct 1987
Amarnath Pande Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 522 : (1988) JLJ 60
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Oct 1987Dismissed
Ramdas Gupta Vs Babulal and Another
Madhya Pradesh High Court · AIR 1988 MP 155
Limitation Act, 1963 — Article 65
High Courts13 Oct 1987
Ayodhya Prasad Parmeshwaridas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1988) ILR (MP) 353 : (1987) MPLJ 770
Income Tax Act, 1961 — Section 184(7), 185
High Courts13 Oct 1987Dismissed
Nandkishore and others Vs Dabole and others
Madhya Pradesh High Court · (1988) MPLJ 69
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)
High Courts13 Oct 1987Dismissed
Ramdas Vs State of M. P.
Madhya Pradesh High Court · (1988) JLJ 55
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 302
High Courts12 Oct 1987Dismissed
United India Insurance Co. Ltd. Vs Ismail and Others
Madhya Pradesh High Court · (1988) 1 ACC 233 : AIR 1988 MP 189 : (1989) 66 CompCas 629
Motor Vehicles Act, 1939 — Section 110B, 96(2)
High Courts12 Oct 1987Dismissed
Khanna Scooters Vs Assistant Sales Tax Officer and Others
Madhya Pradesh High Court · (1989) ILR (MP) 468 : (1988) 69 STC 103
High Courts10 Oct 1987
Kamlashankar and Another Vs State of M.P.
Madhya Pradesh High Court · (1988) CriLJ 659
Criminal Procedure Code, 1973 (CrPC) — Section 206, 482
High Courts09 Oct 1987Dismissed
Y.B. Chaturvedi Vs Hope Textile Ltd. and Others
Madhya Pradesh High Court · (1990) 68 CompCas 713
Companies Act, 1956 — Section 633, 633(2)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14AEmployees State Insurance Act, 1948 — Section 2(15)
High Courts06 Oct 1987Allowed
Ratanlal Bhikamlal Jaiswal and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) JLJ 32 : (1988) MPLJ 52
High Courts06 Oct 1987Dismissed
Ashok Kumar Vs Sangitabai
Madhya Pradesh High Court · AIR 1988 MP 59 : (1988) JLJ 243 : (1988) MPLJ 344
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 26
High Courts05 Oct 1987Dismissed
Mumtaj Khan Babukhan Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1989) MPLJ 469
High Courts01 Oct 1987
Gwalior Sugar Co. (P.) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1989) 178 ITR 415 : (1988) 36 TAXMAN 144
Income Tax Act, 1961 — Section 32
High Courts01 Oct 1987
Beharilal Gupta and Another Vs Binod Mills Ltd.
Madhya Pradesh High Court · (1988) 64 CompCas 117
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 482