COURT ARCHIVE

Madhya Pradesh High Court judgments, 1987

470 judgments · page 2 of 24

High Courts07 Dec 1987

Nanalal Sobhagmal and Others Vs Union of India (UOI)

Madhya Pradesh High Court · (1988) 67 CTR 267 : (1988) 173 ITR 151 : (1988) 37 TAXMAN 158

Income Tax Act, 1961 — Section 276B, 279, 279APenal Code, 1860 (IPC) — Section 120B, 34, 420, 511

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High Courts07 Dec 1987Dismissed

Union of India (UOI) Vs Prithipal Singh and Co., Nagpur

Madhya Pradesh High Court · AIR 1988 MP 191 : (1989) ILR (MP) 365 : (1988) JLJ 331 : (1988) MPLJ 385

Arbitration Act, 1940 — Section 14(2), 29, 30, 33Limitation Act, 1963 — Article 119

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High Courts07 Dec 1987Dismissed

Grasim Industries Ltd. Vs Asstt. Collector

Madhya Pradesh High Court · (1994) 48 ECC 67

Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226

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High Courts07 Dec 1987Dismissed

Benzmin Vs Rundbhai

Madhya Pradesh High Court · AIR 1989 MP 25 : (1988) MPLJ 500

Divorce Act, 1869 — Section 22, 23. 24, 25

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High Courts07 Dec 1987Partly Allowed

Mangilal Vs M.P.S.R.T.C.

Madhya Pradesh High Court · (1988) ACJ 460 : AIR 1988 MP 109 : (1990) 67 CompCas 191

Motor Vehicles Act, 1939 — Section 110(1)

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High Courts07 Dec 1987

Mangilal Kale Vs M.P.S.R.T. Corporation and Others

Madhya Pradesh High Court · (1988) 1 ACC 33

Motor Vehicles Act, 1988 — Section 110(1), 92A

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High Courts07 Dec 1987

Benzmin Namaji Gadre Vs Rundhbai Gadre

Madhya Pradesh High Court · (1988) JLJ 721 : (1988) MPLJ 500

Divorce Act, 1869 — Section 10, 10, 11, 11, 12, 12

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High Courts04 Dec 1987

Krishna Sewak Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1988) JLJ 321 : (1988) MPLJ 481

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts04 Dec 1987Dismissed

M.P. Oil Extraction Pvt. Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (1990) 35 MPLJ 675 : (1990) MPLJ 675

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80(1), 80(2)

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High Courts03 Dec 1987

Shastri Brothers Vs Parwatibai Jain and Others

Madhya Pradesh High Court · (1988) 1 ACC 538 : (1988) ACJ 1091 : (1989) ILR (MP) 361

Motor Vehicles Act, 1939 — Section 110D, 92A

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High Courts03 Dec 1987

Union Carbide Corporation Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1988 MP 206 : (1990) ILR (MP) 59 : (1988) JLJ 147 : (1988) MPLJ 435

Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24, 24(1)Constitution of India, 1950 — Article 228High Court of Madhya Pradesh Rules, 2008 — Rule 1, 4

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High Courts03 Dec 1987

Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1988) 34 ELT 562 : (1988) MPLJ 701

Central Excises and Salt Act, 1944 — Section 3(1), 3(2), 4, 4(3)Constitution of India, 1950 — Article 226Limitation (Amendment) Act, 1963 — Article 96, 17(1)

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High Courts03 Dec 1987