High Courts04 Sept 1987
K.L. Mishra and Another Vs Biharilal and Another
Madhya Pradesh High Court · (1988) 2 ACC 440 : (1988) ACJ 54
Motor Vehicles Act, 1988 — Section 110D, 92A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1987
470 judgments · page 10 of 24
High Courts04 Sept 1987Allowed
Krishna Sahu. (Miss) Vs State of M.P.
Madhya Pradesh High Court · (1989) JLJ 110
Criminal Procedure Code, 1973 (CrPC) — Section 98Hindu Marriage Act, 1955 — Section 5
High Courts03 Sept 1987
Ranchod Vs State of M.P. and Another
Madhya Pradesh High Court · (1988) ILR (MP) 666 : (1991) JLJ 123
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Sept 1987
Kasturi Bai Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1991) ILR (MP) 25 : (1988) MPLJ 71
High Courts02 Sept 1987Dismissed
Satyanarayana Sharma and Others Vs National Mineral Development Corporation Ltd. and Others
Madhya Pradesh High Court · (1993) 3 LLJ 472 : (1988) MPLJ 85
Industrial Disputes Act, 1947 — Section 18(3), 2
High Courts02 Sept 1987
Dattaji Rao alias Raje Vs Smt. Ganga Bai
Madhya Pradesh High Court · AIR 1988 MP 178 : (1987) 32 MPLJ 731 : (1987) MPLJ 731
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 21, Order 26 Rule 4, 115Constitution of India, 1950 — Article 39, 39A
High Courts02 Sept 1987
Commissioner of Wealth-tax Vs Shravan Kumar Patel
Madhya Pradesh High Court · (1988) 171 ITR 298
High Courts02 Sept 1987
Commissioner of Income Tax Vs Elekchand Jain
Madhya Pradesh High Court · (1988) 171 ITR 308
Income Tax Act, 1961 — Section 256(1), 256(2)Income Tax Rules, 1962 — Rule 46A
High Courts01 Sept 1987Dismissed
Ataullah Khan Vs The State of Madhya Pradesh and others
Madhya Pradesh High Court · AIR 1988 MP 77
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(1)(e), 82, 82(1)(c)
High Courts01 Sept 1987Dismissed
Ataullah Khan Gaffoor Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) JLJ 294 : (1988) MPLJ 99
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 — Section 4, 5, 5(1)
High Courts01 Sept 1987
Commissioner of Sales Tax Vs Madhu Supari Co.
Madhya Pradesh High Court · (1988) 69 STC 150
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts31 Aug 1987
Smt. Malti Vishwakarma Vs Sunder Transport Co., Rewa and Others
Madhya Pradesh High Court · (1988) 2 ACC 565 : AIR 1988 MP 215 : (1991) ILR (MP) 36 : (1988) MPLJ 213
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110B
High Courts31 Aug 1987
Mangilal Vs Bangmal and Another
Madhya Pradesh High Court · (1988) CriLJ 1905
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146
High Courts31 Aug 1987Dismissed
Ram Bihari and another Vs Bad Nath Singh and others
Madhya Pradesh High Court · (1988) JLJ 69 : (1987) MPLJ 754
Madhya Pradesh Krishi Upaj Mandi (Adhisuchana Prakashan Riti, Bharsadhak Samiti Tatha Mandi Samiti Gathan) Niyam, 1974 — Rule 54(13)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 12(6)
High Courts27 Aug 1987Allowed
Central Co-operative Bank Ltd. Vs Shibbulal and Others
Madhya Pradesh High Court · AIR 1988 MP 3 : (1988) ILR (MP) 1 : (1988) JLJ 20 : (1987) 32 MPLJ 766 : (1987) MPLJ 766
High Courts27 Aug 1987
Sajeda Bano and others Vs Mushir Mohammad Khan
Madhya Pradesh High Court · (1993) MPLJ 684
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 58(c)
High Courts27 Aug 1987Allowed
The Central Co-operative Bank Ltd., Raisen and Another Vs The Board of Revenue, Gwalior and Others
Madhya Pradesh High Court · AIR 1988 MP 1 : (1987) 32 MPLJ 768 : (1987) MPLJ 768
Madhya Pradesh Sahakari Kendriya Bank Karmachari Seva Niyam, 1965 — Rule 44Madhya Pradesh Sahakari Kendriya Bank Karmachari Sewa (Amendment) Niyam, 1977 — Rule 47
High Courts27 Aug 1987Allowed
Central Co-operative Bank Ltd., Raisen and another Vs Board of Revenue, M. P., Gwalior and others.
Madhya Pradesh High Court · (1988) JLJ 17
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts27 Aug 1987
Sajeda Bano and Others Vs Mushir Mohammad Khan
Madhya Pradesh High Court · (1993) MPLJ 684
Transfer of Property Act, 1882 — Section 58
High Courts27 Aug 1987
Gulabchand Motilal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 08 MP CK 0006
Income Tax Act, 1961 — Section 146, 147, 147(a), 150, 150(1)