High Courts27 Nov 1986Allowed
Mithun @ Shamshad Vs State of M. P.
Madhya Pradesh High Court · (1987) MPLJ 380
Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1986
391 judgments · page 2 of 20
High Courts27 Nov 1986
Ambalal Vs Anna and Others
Madhya Pradesh High Court · (1987) 2 ACC 131
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts26 Nov 1986Dismissed
Ghanshyam and Others Vs Nathu and Others
Madhya Pradesh High Court · (1987) ACJ 717
Workmens Compensation Act, 1923 — Section 3, 30
High Courts24 Nov 1986
Commissioner of Income Tax Vs Bhopal Co-operative Central Bank Ltd.
Madhya Pradesh High Court · (1987) 64 CTR 188 : (1986) 50 CTR 247 : (1988) 172 ITR 423
Income Tax Act, 1961 — Section 256, 80P
High Courts21 Nov 1986
Harishankar Tiwari and etc. Vs Jagru and Others
Madhya Pradesh High Court · AIR 1987 MP 234 : (1988) 64 CompCas 468 : (1987) MPLJ 594
Motor Vehicles Act, 1939 — Section 95(1)
High Courts21 Nov 1986
Commissioner of Income Tax Vs Narbharam Popatbhai and Sons
Madhya Pradesh High Court · (1987) 64 CTR 37 : (1987) 166 ITR 534 : (1987) JLJ 518 : (1987) 32 MPLJ 618
Income Tax Act, 1961 — Section 40
High Courts21 Nov 1986
In Re: Indian National Press (Indore) Ltd.
Madhya Pradesh High Court · (1989) 66 CompCas 387
Companies Act, 1956 — Section 101
High Courts21 Nov 1986
Harishankar Tiwari and Others Vs Jagru and Others
Madhya Pradesh High Court · (1988) 1 ACC 208 : (1987) ACJ 1 : (1987) ILR (MP) 1 : (1987) JLJ 712 : (1987) 32 MPLJ 594
Motor Vehicles Act, 1939 — Section 94, 95(1)(b)(ii)
High Courts19 Nov 1986Dismissed
Gyanibai Vs Shivlal
Madhya Pradesh High Court · (1986) ILR (MP) 670 : (1989) JLJ 118 : (1987) MPLJ 113
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 2(e)
High Courts18 Nov 1986
Rameshwar Dayal Vs Kamlabai and Others
Madhya Pradesh High Court · (1987) 2 ACC 295
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Nov 1986Allowed
Gulab Singh Vs State of M. P.
Madhya Pradesh High Court · (1987) JLJ 599 : (1987) MPLJ 81
Arms Act, 1959 — Section 25Madhya Pradesh Excise Act, 1915 — Section 34
High Courts18 Nov 1986Dismissed
Bane Singh and Others Vs Smt. Sampatbai and Others
Madhya Pradesh High Court · AIR 1987 MP 161
Motor Vehicles Act, 1939 — Section 110B
High Courts17 Nov 1986Allowed
Vishwanath Tomar Vs Virendra Singh Chouhan
Madhya Pradesh High Court · (1987) MPLJ 91
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E
High Courts13 Nov 1986Dismissed
Mgmt. of All India Radio Vs P.O. Central Govt. Ind. Tri. Cum-Labour Court and Another
Madhya Pradesh High Court · (1987) 54 FLR 58 : (1993) 3 LLJ 466
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2, 25F
High Courts12 Nov 1986Dismissed
Younus Mohammad Vs The Regional Provident Fund Commissioner
Madhya Pradesh High Court · (1987) ILR (MP) 533 : (1988) JLJ 99 : (1994) 3 LLJ 68 : (1987) 32 MPLJ 190 : (1987) MPLJ 190
Constitution of India, 1950 — Article 19, 4Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 7A, 7A(2), 7A(3)
High Courts12 Nov 1986
Harikisan Gondi Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 61 CTR 243 : (1988) 172 ITR 434
Income Tax Act, 1961 — Section 256(2)
High Courts12 Nov 1986
COMMISSIONER OF Income Tax Vs LAXMI RICE MILLS.
Madhya Pradesh High Court · (1987) 61 CTR 115
Income Tax Act, 1961 — Section 256(2)
High Courts11 Nov 1986Allowed
Govindram Vs Smt. Jhimi Bai
Madhya Pradesh High Court · (1987) ILR (MP) 567 : (1988) JLJ 235
Civil Procedure Code, 1908 (CPC) — Section 11, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e)
High Courts11 Nov 1986Dismissed
Ezaz Khan and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) MPLJ 355
Penal Code, 1860 (IPC) — Section 147, 149, 225, 307, 333
High Courts11 Nov 1986
Paraschand Vs Hemant Kumar
Madhya Pradesh High Court · (1987) JLJ 23
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13, 23