High Courts23 Sept 1975Dismissed
Mohammad Iqbal Vs Mohd. Hanif and others
Madhya Pradesh High Court · (1977) ILR (MP) 336
Partnership Act, 1932 — Section 37, 46, 47, 53, 72
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1975
183 judgments · page 4 of 10
High Courts19 Sept 1975
The Commissioner (Now Administrator) Municipal Corporation Vs Satyanarain and Co. Partnership Firm and Others
Madhya Pradesh High Court · (1976) CriLJ 1665 : (1977) ILR (MP) 806 : (1976) 21 MPLJ 421
Contract Act, 1872 — Section 182Criminal Procedure Code, 1973 (CrPC) — Section 417Prevention of Food Adulteration Act, 1954 — Section 16, 19, 7
High Courts18 Sept 1975Dismissed
Laccho and another Vs Keshavlal and another
Madhya Pradesh High Court · (1976) ILR (MP) 879 : (1976) JLJ 197
Court Fees Act, 1870 — Section 3, 7, 7(v), 7(v)(b)Suits Valuation Act, 1887 — Section 1, 3, 6, 8
High Courts12 Sept 1975
Rambai Vottery and Others Vs Shivaprasad Vottery
Madhya Pradesh High Court · AIR 1976 MP 1 : (1977) ILR (MP) 191 : (1975) JLJ 897 : (1975) 20 MPLJ 838
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts11 Sept 1975
Rambharose Anant Prasad Vs The State Transport Appellate Authority, M.P. and Others
Madhya Pradesh High Court · AIR 1976 MP 71 : (1976) ILR (MP) 1041 : (1976) JLJ 47 : (1975) 20 MPLJ 863
Motor Vehicles Act, 1939 — Section 47(3), 57
High Courts11 Sept 1975Dismissed
Babulal Ramcharan and others Vs Chhotekhan Lal Khan
Madhya Pradesh High Court · (1976) ILR (MP) 1065
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Sept 1975Allowed
Kalimunnisa Vs Shah Salimkhan Rehmankhan
Madhya Pradesh High Court · (1977) ILR (MP) 239 : (1977) JLJ 35 : (1976) MPLJ 621
Guardians and Wards Act, 1890 — Section 10, 17, 19, 25, 47
High Courts03 Sept 1975Allowed
State of Madhya Pradesh Vs Ram Singh Prem Singh and another
Madhya Pradesh High Court · (1977) ILR (MP) 689 : (1976) JLJ 686
Penal Code, 1860 (IPC) — Section 380
High Courts02 Sept 1975Dismissed
Laxminarayan Sheodayal Jaiswal Vs State of M.P. and others
Madhya Pradesh High Court · (1976) JLJ 189
Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 401
High Courts01 Sept 1975Allowed
Trivenidi Vs Vijay Mohan Bose
Madhya Pradesh High Court · (1976) JLJ 140
Civil Procedure Code, 1908 (CPC) — Section 10, 115Evidence Act, 1872 — Section 11(2), 116
High Courts01 Sept 1975Allowed
Kedarnath Mattulal Vaish and Another Vs Baboolal and Another
Madhya Pradesh High Court · AIR 1976 MP 62 : (1976) JLJ 71
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10, Order 30 Rule 3, Order 30 Rule 5, 115
High Courts28 Aug 1975
Balubhai Hirji Gajjar and Others Vs Sarjubai and Others
Madhya Pradesh High Court · (1976) ACJ 118
Motor Vehicles Act, 1988 — Section 110A
High Courts28 Aug 1975
Balubhai Hirji Gajjar and Others Vs Suresh Kumar Nathuram and Others
Madhya Pradesh High Court · AIR 1977 MP 58 : (1977) 22 MPLJ 279 : (1977) MPLJ 279
Motor Vehicles Act, 1939 — Section 110B
High Courts27 Aug 1975Dismissed
Ramhet and Another Vs Mandir Shri Laxminarain and Others
Madhya Pradesh High Court · AIR 1976 MP 216 : (1976) JLJ 105 : (1976) 21 MPLJ 191
Madhya Pradesh Land Revenue Code, 1959 — Section 168(2), 168(4)
High Courts26 Aug 1975
R.M.E. Works Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1976) 38 STC 306
Madhya Pradesh General Sales Tax Act, 1958 — Section 39(2)
High Courts25 Aug 1975
Commissioner of Income Tax, Madhya Pradesh, Bhopal Vs M/s. Somabhai Gelabhai, Ujjain
Madhya Pradesh High Court · (1979) ILR (MP) 850 : (1976) JLJ 577
Constitution of India, 1950 — Article 304(a)Income Tax Act, 1961 — Section 145, 147, 148, 23(3), 256(1)
High Courts20 Aug 1975Dismissed
Madan Tiwari Vs District Magistrate, Rajnandgaon and Others
Madhya Pradesh High Court · (1975) JLJ 824
High Courts20 Aug 1975Allowed
Kedarnath Mattulal Vaish and another Vs Baboolal and another
Madhya Pradesh High Court · (1976) MPLJ 106
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1975
Madan Tiwari Vs R.K. Shukla, Dy. Collector and Another
Madhya Pradesh High Court · (1976) CriLJ 271 : (1977) ILR (MP) 303 : (1975) 20 MPLJ 754
Maintenance of Internal Security Act, 1971 — Section 12, 16A(3), 3(1)(a)(ii), 8
High Courts20 Aug 1975
In Re: District Magistrate, Rajnandgaon, Contemner
Madhya Pradesh High Court · (1975) CriLJ 1766 : (1975) JLJ 815 : (1975) 20 MPLJ 706
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 10, 12Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 278