High Courts01 Jan 1975Dismissed
Ganeshram Jawhar Jain Vs Roop Singh Umrao Singh
Madhya Pradesh High Court · (1975) JLJ 149 : (1975) MPLJ 198
Easements Act, 1882 — Section 8
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1975
183 judgments · page 10 of 10
High Courts01 Jan 1975Allowed
Ramjilal Sukhiram Vs Municipal Committee, Sarangarh
Madhya Pradesh High Court · (1976) ILR (MP) 976 : (1978) JLJ 75
Madhya Pradesh Municipalities Act, 1961 — Section 176, 83, 97
High Courts01 Jan 1975Dismissed
The Municipal Council, Murwara (Katni) and Others Vs S.K. Kahansons and Co.
Madhya Pradesh High Court · AIR 1976 MP 228 : (1979) ILR (MP) 920
Limitation Act, 1963 — Article 24, 17(1)Madhya Pradesh Municipalities Act, 1961 — Section 319(2)