High Courts16 Sept 1974Allowed
Devi Prasad Shukla Vs Ravi Shankar University, Raipur, Madhya Pradesh and others
Madhya Pradesh High Court · (1979) ILR (MP) 888 : (1975) JLJ 41 : (1974) MPLJ 847
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1974
140 judgments · page 3 of 7
High Courts15 Sept 1974Dismissed
Collector Durg Vs Saroj Kumari
Madhya Pradesh High Court · (1975) JLJ 769
Land Acquisition Act, 1894 — Section 18, 24, 4, 4(1), 6
High Courts13 Sept 1974
Collector, Durg Vs Saroj Kumari
Madhya Pradesh High Court · AIR 1975 MP 65 : (1974) 19 MPLJ 869 : (1974) MPLJ 869
Land Acquisition Act, 1894 — Section 18, 23, 24, 4
High Courts12 Sept 1974Dismissed
Dhanna Singh Vs The Regional Transport Authority, Gwalior
Madhya Pradesh High Court · AIR 1975 MP 77 : (1979) ILR (MP) 795 : (1974) 19 MPLJ 922 : (1974) MPLJ 922
Motor Vehicles (Amendment) Act, 1969 — Section 62(1), 68BMotor Vehicles Act, 1939 — Section 68F(1A), 68F(1B), 68F(1C)
High Courts10 Sept 1974Allowed
Raja Meghraj Singh and others Vs Baba Devdas and another
Madhya Pradesh High Court · (1977) ILR (MP) 174 : (1976) JLJ 567 : (1975) MPLJ 488
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Sept 1974
Municipal Council, Khandwa Vs Santosh Kumar and Others
Madhya Pradesh High Court · AIR 1975 MP 36 : (1976) ILR (MP) 104 : (1975) JLJ 48
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Municipalities Act, 1961 — Section 139(5)
High Courts06 Sept 1974Dismissed
Ghanshyam Hazarimal and another Vs Nathmal Laxminarayan
Madhya Pradesh High Court · (1978) ILR (MP) 384 : (1976) JLJ 366
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 47, 52Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(6), 12(1)(h), 18, 18(1)
High Courts06 Sept 1974Dismissed
Shivlal Prasad Vs Union of India (UOI)
Madhya Pradesh High Court · AIR 1975 MP 40 : (1974) 19 MPLJ 795
Arbitration Act, 1940 — Section 14(2), 28(2), 30, 39Stamp Act, 1899 — Section 42(1)
High Courts06 Sept 1974Allowed
Madhya Pradesh State Road Transport Corporation Vs The State Transport Authority, M.P., Gwalior and Another
Madhya Pradesh High Court · AIR 1975 MP 181 : (1979) ILR (MP) 627 : (1975) JLJ 245 : (1974) 19 MPLJ 862
Motor Vehicles Act, 1939 — Section 68C, 68D(3), 68E, 68F(1)(1D)
High Courts04 Sept 1974Dismissed
Bahadur Singh Gaind Singh Gupta Vs Smt. Gulardevi Onkar Prasad, and another
Madhya Pradesh High Court · (1979) ILR (MP) 658 : (1975) JLJ 649
Civil Procedure Code, 1908 (CPC) — Section 148Contract Act, 1872 — Section 74
High Courts03 Sept 1974Dismissed
Dr. Girish Chandra Varma, Jabalpur Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1978) ILR (MP) 631 : (1975) JLJ 241 : (1974) MPLJ 839
High Courts30 Aug 1974
Commissioner of Wealth Tax Vs Abdul Hussain Mulla Mohd. Ali
Madhya Pradesh High Court · (1979) ILR (MP) 1126 : (1976) 103 ITR 400 : (1978) 23 MPLJ 63
Wealth Tax Act, 1957 — Section 2
High Courts29 Aug 1974Dismissed
General Manager, Hindustan Steel Limited, Bhilai Steel Plant, Bhilai Vs Santosh Singh and others
Madhya Pradesh High Court · (1979) ILR (MP) 337 : (1975) JLJ 280 : (1974) MPLJ 852
Madhya Pradesh Industrial Relations Act, 1960 — Section 31
High Courts28 Aug 1974Allowed
Sakharam Nandlalji and another Vs Bhawani Ram Gajanand and others
Madhya Pradesh High Court · (1974) 08 MP CK 0001
Penal Code, 1860 (IPC) — Section 210
High Courts27 Aug 1974
Commissioner of Sales Tax, Madhya Pradesh Vs M/s. Indore Iron Traders, Indore
Madhya Pradesh High Court · (1974) MPLJ 858
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts27 Aug 1974
Abdul Aziz Vs Central Excise Department and Another
Madhya Pradesh High Court · (1975) CriLJ 1713 : (1976) ILR (MP) 886 : (1975) JLJ 711
Prevention of Corruption Act, 1988 — Section 4
High Courts26 Aug 1974
A.S. Naidu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1975) CriLJ 498 : (1974) ILR (MP) 1033 : (1974) JLJ 650 : (1974) 19 MPLJ 769 : (1974) MPLJ 769
Criminal Procedure Code, 1973 (CrPC) — Section 427
High Courts22 Aug 1974
Chaurasia and Co. and Another Vs Smt. Pramila Rao and Others
Madhya Pradesh High Court · (1974) ACJ 481 : AIR 1975 MP 31 : (1975) JLJ 30 : (1974) 19 MPLJ 781
Motor Vehicles Act, 1939 — Section 110, 110B
High Courts19 Aug 1974
Mehtar and Another Vs The Collector, Durg and Others
Madhya Pradesh High Court · AIR 1975 MP 46 : (1975) JLJ 625 : (1974) 19 MPLJ 813
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 14, 18, 23, 54, 9
High Courts16 Aug 1974Allowed
Narsoo Bhandari Vs Madan Lal Tulstram and others
Madhya Pradesh High Court · (1975) ILR (MP) 843 : (1976) JLJ 156 : (1975) MPLJ 342
Easements Act, 1882 — Section 15, 17, 17(c), 18, 27Madhya Pradesh Land Revenue Code, 1959 — Section 2(10), 253